High Courts08 Oct 2015Partly Allowed
Petchimuthu Vs State
Madras High Court · (2015) 10 MAD CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 294(b), 300, 302, 304
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 25 of 204
High Courts08 Oct 2015Disposed Off
Gemini Consolidated Projects Pvt. Ltd. Vs The Commercial Tax Officer, Chidambaram
Madras High Court · (2015) 10 MAD CK 0123
Tamil Nadu Value Added Tax Act, 2006 - Section 84
High Courts08 Oct 2015Disposed Off
Alagu Balkrishnan Vs The Joint Secretary, (PSP) and Others
Madras High Court · (2015) 10 MAD CK 0122
Passports Act, 1967 - Section 10(3)(b), 10(3)(e)Penal Code, 1860 (IPC) - Section 143, 147, 188, 353
High Courts08 Oct 2015Allowed
Sivan and Others Vs State
Madras High Court · (2015) 10 MAD CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 307, 323, 324
High Courts08 Oct 2015
Zakir Ali Khan Vs The Commissioner of Customs and Others
Madras High Court · (2016) 331 ELT 227
Customs Act, 1962 - Section 111(d), 111(i), 111(l), 111(m), 112
High Courts08 Oct 2015
Sarnita Compactors Private Limited Vs The Commercial Tax Officer and Others
Madras High Court · (2015) 10 MAD CK 0086
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 71, 71(5)(a)
High Courts08 Oct 2015Dismissed
The Managing Director, Tamil Nadu State Transport Corporation and Others Vs R. Gunasekaran
Madras High Court · (2016) 148 FLR 706 : (2015) 4 LLJ 631
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33(1), 33(2)(b)
High Courts08 Oct 2015Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Punithamani and Others
Madras High Court · (2015) 10 MAD CK 0017
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts08 Oct 2015Dismissed
R. Madasamy Vs State
Madras High Court · (2015) 10 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 307, 450, 506(ii)
High Courts08 Oct 2015Dismissed
A. Jose Antony Vs The Deputy General Manager (I/C) LPG, Indian Oil Corporation Ltd.
Madras High Court · (2015) 10 MAD CK 0012
Andhra Pradesh Societies Registration Act, 2001 - Section 23Constitution of India, 1950 - Article 12, 226
High Courts07 Oct 2015Disposed Off
The Divisional Manager, United India Insurance Co. Ltd. Vs Mariyammal and Others
Madras High Court · (2015) 5 LW 689
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21
High Courts07 Oct 2015Dismissed
J. Kubendran and Others Vs D. Rajappa and Others
Madras High Court · (2015) 5 LW 378 : (2015) 8 MLJ 341
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 12, 13, 14, 14(1)(b)
High Courts07 Oct 2015Allowed
D. Logan Vs The Headmaster, R.V. Government Boys Higher Secondary School and Others
Madras High Court · (2015) 6 CTC 646 : (2015) 4 LLN 754 : (2015) 8 MLJ 129 : (2015) WritLR 1016
Constitution of India, 1950 - Article 309
High Courts07 Oct 2015Allowed
The State of Tamil Nadu and Others Vs R. Santosh and Others
Madras High Court · (2015) 10 MAD CK 0222
High Courts07 Oct 2015Allowed
Devaraj Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 10 MAD CK 0212
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 392, 397, 506(ii)
High Courts07 Oct 2015Dismissed
M. Suresh Vs The State
Madras High Court · (2015) 10 MAD CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), 420, 467, 468, 471Protection of Children from Sexual Offences Act, 2012 - Section 8
High Courts07 Oct 2015Dismissed
Sangilipandi Vs The State of Tamil Nadu
Madras High Court · (2015) 10 MAD CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 3Penal Code, 1860 (IPC) - Section 300, 302
High Courts07 Oct 2015Dismissed
V. Ponmani Vs The Secretary to Government, Law Department, Government of Tamil Nadu Secretariat and Others
Madras High Court · (2015) 10 MAD CK 0150
High Courts07 Oct 2015
United India Insurance Company Limited Vs M. Santhosh Kumar and Others
Madras High Court · (2015) 10 MAD CK 0131
High Courts07 Oct 2015Dismissed
P. Ayyappan Vs The Inspector of Police and Others
Madras High Court · (2015) 4 MLJ(Cri) 401
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 162, 173(2), 190, 190(1)