High Courts29 Sept 2015Dismissed
G.V. Selvam Vs G.V. Sampath
Madras High Court · (2016) 1 MadWN(Civil) 189
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 30 of 204
High Courts29 Sept 2015Disposed Off
A.T. Kalyani Vs L. Muthiah
Madras High Court · (2016) 1 MadWN(Civil) 271
High Courts29 Sept 2015Disposed Off
S. Thiagarajan Vs Chitkala Govindaswamy
Madras High Court · (2016) 1 MadWN(Civil) 598
High Courts29 Sept 2015Dismissed
L.P. Saravanan and Others Vs The Superintendent of Police, Thanjavur District and Others
Madras High Court · (2015) 09 MAD CK 0014
High Courts28 Sept 2015
M. Veerabatharappa Vs The Secretary to the Government, Home Department and Others
Madras High Court · (2016) 1 CCR 77 : (2015) 5 CTC 772 : (2015) 2 LW(Cri) 474 : (2015) 4 MLJ(Cri) 288
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 167(2), 172, 173, 319Penal Code, 1860 (IPC) - Section 323, 324, 341, 354, 376
High Courts28 Sept 2015
Commissioner of Income Tax, Central III Vs M. Thangamaligai Trust
Madras High Court · (2015) 09 MAD CK 0149
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts28 Sept 2015Allowed
R. Kamala Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 09 MAD CK 0141
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 376, 417, 506(ii)
High Courts28 Sept 2015Dismissed
State of Tamil Nadu and Others Vs K. Madhanagopal
Madras High Court · (2015) 09 MAD CK 0117
High Courts28 Sept 2015Dismissed
V. Amsu Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 4 MLJ(Cri) 452
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 397, 401Penal Code, 1860 (IPC) - Section 228, 330, 379
High Courts28 Sept 2015Allowed
Elumalai Vs State
Madras High Court · (2015) 09 MAD CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 306
High Courts28 Sept 2015Disposed Off
Balamurugan Vs Valarmathi
Madras High Court · (2016) 1 MadWN(Civil) 175
High Courts25 Sept 2015Dismissed
Balasundaram Vs Rukmani Ammal and Others
Madras High Court · (2015) 09 MAD CK 0344
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 27Evidence Act, 1872 - Section 68, 69, 71Succession Act, 1925 - Section 68
High Courts25 Sept 2015Disposed off
Selvi Nivetha B. Vs The Vice Chancellor, Tamil Nadu Dr. M.G.R. Medical University and Others
Madras High Court · (2015) 09 MAD CK 0339
High Courts25 Sept 2015Allowed
ABL Traders Vs The Commercial Tax Officer, Commercial Tax Department
Madras High Court · (2016) 88 VST 178
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 19, 27, 51
High Courts25 Sept 2015Dismissed
R. Sakthivel Vs The Commissioner, Hindu Religious and Charitable Endowment Department and Others
Madras High Court · (2015) 09 MAD CK 0288
Constitution of India, 1950 - Article 226
High Courts25 Sept 2015Allowed
M. Velamudha Vs Emaar MGF Land Limited and Others
Madras High Court · (2015) 09 MAD CK 0280
Arbitration and Conciliation Act, 1996 - Section 11, 11(6)
High Courts25 Sept 2015Allowed
Tvl. Sri Lakshmi Textiles Vs The Commissioner of Commercial Taxes, Ezhilagam and Others
Madras High Court · (2015) 09 MAD CK 0181
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 19, 22(2), 27(3)
High Courts25 Sept 2015Allowed
Rajaraman and Others Vs Subramaniyan
Madras High Court · (2015) 6 CTC 637
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Constitution of India, 1950 - Article 142Limitation Act, 1963 - Section 5
High Courts25 Sept 2015Dismissed
B. Saranya Devi Vs P. Kamalakannan
Madras High Court · (2015) 09 MAD CK 0153
Hindu Marriage Act, 1955 - Section 24
High Courts25 Sept 2015Allowed
L. Narasiman and Others Vs Naveen Kumar and Others
Madras High Court · (2015) 09 MAD CK 0115