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Madras High Court judgments, 2015

4,078 judgments · page 33 of 204

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High Courts21 Sept 2015Dismissed

St. George's Cathedral Trust Vs V. Devasahayam and Others

Madras High Court · (2015) 8 MLJ 37

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 - Article 16(d), 60(b)
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High Courts21 Sept 2015Disposed Off

RMZ Infotech Private Limited Vs The Commissioner, Corporation of Chennai Revenue Department and Others

Madras High Court · (2015) 09 MAD CK 0114

Madras City Municipal Corporation Act, 1919 - Section 137(B)
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High Courts21 Sept 2015Dismissed

The Government of Tamil Nadu and Others Vs P. Achiammal and Others

Madras High Court · (2015) 09 MAD CK 0104

Constitution of India, 1950 - Article 14, 15, 16
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High Courts21 Sept 2015Dismissed

Canara Bank Vs Southern Petrochemical Industries Corporation Limited

Madras High Court · (2015) 7 MLJ 769

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High Courts21 Sept 2015Dismissed

The Managing Director, Metropolitan Transport Corporation Ltd. Vs V. Ezhilarasi and Others

Madras High Court · (2015) 09 MAD CK 0050

Penal Code, 1860 (IPC) - Section 279, 304-A, 337
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High Courts21 Sept 2015Dismissed

Indira Venkatan Vs Nirmala Nithyanandan

Madras High Court · (2016) 1 MadWN(Civil) 29

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High Courts21 Sept 2015Allowed

J. Shijo Jose Vs State of Tamil Nadu

Madras High Court · (2015) 3 MadWNCri 486

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High Courts18 Sept 2015

Madha Medical College and Research Institute Vs The Union of India and Others

Madras High Court · (2015) 09 MAD CK 0343

Constitution of India, 1950 - Article 142Indian Medical Council Act, 1956 - Section 10(A), 10(A)(4), 10-A, 10-A(1), 10-A(2)(a)
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High Courts18 Sept 2015Disposed off

P. Pradeep Chandra Vs The Assistant Engineer, (Operation and Maintenance), Tamil Nadu Generation and Distribution Corporation Limited

Madras High Court · (2015) 09 MAD CK 0338

Electricity Act, 2003 - Section 56
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High Courts18 Sept 2015Dismissed

G. Boovaraghavan Vs State of Tamil Nadu and Others

Madras High Court · (2015) 09 MAD CK 0337

Tamil Nadu Co-operative Societies Act, 1983 - Section 81
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High Courts18 Sept 2015Disposed off

V. Jayaraj and Others Vs The District Collector, Erode and Others

Madras High Court · (2015) 09 MAD CK 0336

Land Acquisition Act, 1894 - Section 12, 12(2), 18, 4(1), 5(A)
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High Courts18 Sept 2015Dismissed

M. Vijayalakshmi Vs State of Tamil Nadu and Others

Madras High Court · (2015) 7 MLJ 681

Constitution of India, 1950 - Article 226, 32Penal Code, 1860 (IPC) - Section 323, 341, 506(ii)
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High Courts18 Sept 2015Dismissed

S. Deepa Vs Tamil Nadu Dr. Ambedkar Law University and Others

Madras High Court · (2015) 5 CTC 793 : (2015) 4 LLN 147

Contempt of Courts Act, 1971 - Section 11
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High Courts18 Sept 2015Allowed

C. Ravichandran Vs The Principal Secretary to Government, Government of Tamil Nadu

Madras High Court · (2015) 09 MAD CK 0331

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High Courts18 Sept 2015Allowed

K.C. Babu Vs The Nuclear Power Corporation of India Limited and Others

Madras High Court · (2015) 09 MAD CK 0330

Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6), 9
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High Courts18 Sept 2015Dismissed

B. Murugeswaran Vs Amir Jamal and Others

Madras High Court · (2016) 1 MLJ 682

Arbitration and Conciliation Act, 1996 - Section 11, 11(6)Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 42(a)
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High Courts18 Sept 2015

G. Natarajan Vs The District Collector, Madurai and Others

Madras High Court · (2015) 8 MLJ 25 : (2015) WritLR 1111

Constitution of India, 1950 - Article 14, 226Criminal Procedure Code, 1973 (CrPC) - Section 110Penal Code, 1860 (IPC) - Section 489-A, 489-B, 489-C, 489-D
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High Courts18 Sept 2015Dismissed

R. Subramanian Vs State of Tamil Nadu and Others

Madras High Court · (2015) 2 LW(Cri) 447

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 438, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420
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High Courts18 Sept 2015Disposed off

M. Sasikala Vs The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Ltd. and Others

Madras High Court · (2015) 09 MAD CK 0191

Criminal Procedure Code, 1973 (CrPC) - Section 147
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High Courts18 Sept 2015Dismissed

Mahavir Chand Kothari Vs The Chairman, Tamil Nadu Electricity Board and Others

Madras High Court · (2015) 09 MAD CK 0190

Environment (Protection) Act, 1986 - Section 15, 16, 17, 19, 5(b)
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