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Madras High Court judgments, 2015

4,078 judgments · page 44 of 204

High Courts01 Sept 2015

Subramaniam and Others Vs The Union of India and Others

Madras High Court · (2015) 09 MAD CK 0212

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96Land Acquisition Act, 1894 - Section 10, 11, 11-A, 16, 17Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 114, 24(2), 4
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High Courts01 Sept 2015Allowed

Sivakumar and Others Vs State

Madras High Court · (2015) 09 MAD CK 0200

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 304-B
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High Courts01 Sept 2015Dismissed

Tamilvanan Vs The State

Madras High Court · (2015) 09 MAD CK 0197

Criminal Procedure Code, 1973 (CrPC) - Section 207, 272, 306(4), 306(4)(a), 309Penal Code, 1860 (IPC) - Section 109, 120B, 302
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High Courts01 Sept 2015

Pandi Vs G. Sasikala and Others

Madras High Court · (2015) 6 CTC 831 : (2015) 5 LW 673 : (2015) 4 MLJ(Cri) 245

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 126Protection of Women From Domestic Violence Act, 2005 - Section 18, 19, 20, 21, 22
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