High Courts25 Aug 2015Disposed off
The Branch Manager, ICICI Lombard General Insurance Company Limited and Others Vs A. Athinarayanan and Others
Madras High Court · (2015) 08 MAD CK 0253
Motor Vehicles Act, 1988 - Section 149
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 48 of 204
High Courts25 Aug 2015Allowed
Periyanaiyaki Vs The State and Others
Madras High Court · (2015) 08 MAD CK 0247
Penal Code, 1860 (IPC) - Section 392, 506(ii)
High Courts25 Aug 2015Dismissed
K. Palanisami Gounder Vs Kandayee
Madras High Court · (2015) 4 LW 638
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 18
High Courts25 Aug 2015Allowed
Natarajan Vs State
Madras High Court · (2015) 08 MAD CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts25 Aug 2015Disposed off
Indian Bank Jewel Appraisers Association Vs Government of India and Others
Madras High Court · (2015) 08 MAD CK 0227
Industrial Disputes Act, 1947 - Section 2, 2(k), 2(rr), 2(s)
High Courts25 Aug 2015
The Commissioner of Customs (Sea Port Import) Vs The Customs Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 08 MAD CK 0112
Customs Act, 1962 - Section 13, 130, 146
High Courts25 Aug 2015Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd. Vs Anand and Others
Madras High Court · (2015) 4 ACC 515
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21
High Courts25 Aug 2015
Commissioner of Cus. (Sea Port Import) Vs CESTAT
Madras High Court · (2015) 325 ELT 78
Customs Act, 1962 - Section 130, 146
High Courts25 Aug 2015Dismissed
Union of India Vs A. Sadikkeen
Madras High Court · (2015) 324 ELT 449
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 23, 28, 29
High Courts25 Aug 2015Allowed
Dhanalakshmi Bottles Supplies Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0087
Constitution of India, 1950 - Article 19(1)(g), 19(6), 226, 301
High Courts25 Aug 2015
The Commissioner of Income Tax (Appeals-10) and Others Vs M. Kannabiran
Madras High Court · (2015) 08 MAD CK 0085
High Courts25 Aug 2015
Sri Ratna Electricals Vs The Assistant Commissioner (CT), Sholavaram Assessment Circle
Madras High Court · (2015) 08 MAD CK 0048
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 19(20)
High Courts25 Aug 2015Dismissed
Oriental Insurance Co. Ltd. Vs Jayapal and Others
Madras High Court · (2015) 4 ACC 575
High Courts25 Aug 2015Dismissed
Commissioner of Income Tax Vs S. Sudhakar
Madras High Court · (2015) 08 MAD CK 0028
Income Tax Act, 1961 — Section 143(3), 260A, 263, 54, 54(1)
High Courts25 Aug 2015Dismissed
K. Ganga Vs K. Vallinayagam
Madras High Court · (2015) 3 MadWNCri 110
High Courts25 Aug 2015Dismissed
K. Palanisami Gounder Vs Kandayee @ Ammani Ammal
Madras High Court · (2016) 1 MadWN(Civil) 300
High Courts24 Aug 2015Dismissed
M. Velmurugan Vs The Chairman, Chennai Port Trust and Others
Madras High Court · (2015) 08 MAD CK 0261
High Courts24 Aug 2015Disposed off
A. Kandasamy and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0260
Mines and Minerals (Development and Regulation) Act, 1957 - Section 10A, 11A, 5
High Courts24 Aug 2015Dismissed
P. Shanmugam and Others Vs P. Kathirvel
Madras High Court · (2015) 08 MAD CK 0259
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts24 Aug 2015Allowed
Appu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 08 MAD CK 0252
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 384, 506(ii)