COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 51 of 204

High Courts19 Aug 2015Dismissed

A.N. Dyaneswaran and Others Vs The Special Director of Enforcement, Enforcement Directorate, Government of India and Others

Madras High Court · (2015) 08 MAD CK 0029

Foreign Exchange Management Act, 1999 - Section 35, 40, 41Foreign Exchange Regulation Act, 1973 - Section 40, 56, 63, 8(1)Gold (Control) Act, 1968 - Section 71(1)

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High Courts19 Aug 2015Disposed Off

Lakshmiammal Vs Natchiar Ammal

Madras High Court · (2015) 3 MadWN(Civil) 680

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High Courts19 Aug 2015Disposed Off

K.T. Padmanaban Vs C. Palan

Madras High Court · (2016) 1 TNMAC 48

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High Courts18 Aug 2015

A. Krishnan Vs State of Tamil Nadu and Others

Madras High Court · (2015) 08 MAD CK 0222

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High Courts18 Aug 2015Allowed

Jeyakumar Vs State

Madras High Court · (2015) 08 MAD CK 0213

Penal Code, 1860 (IPC) - Section 323, 34, 341, 354, 376

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High Courts18 Aug 2015Dismissed

Sosamma Mathen Vs The Secretary to Government of Tamil Nadu, Revenue Department and Others

Madras High Court · (2015) 08 MAD CK 0182

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High Courts18 Aug 2015Allowed

Rathika Kumaran Vs The Assistant General Manager, State Bank of India

Madras High Court · (2015) 08 MAD CK 0177

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2)

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High Courts18 Aug 2015Allowed

M. Karunakaran Vs The Manager, MD India Health Care Services P. Limited and Others

Madras High Court · (2015) 08 MAD CK 0133

Constitution of India, 1950 - Article 226

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High Courts18 Aug 2015Partly Allowed

Selvam and Others Vs State

Madras High Court · (2015) 4 MLJ(Cri) 385

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 218, 226, 234, 313Evidence Act, 1872 - Section 114, 27

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High Courts18 Aug 2015

K. Jayaraj Vs Madras Lamps (P) Ltd.

Madras High Court · (2015) 325 ELT 878

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High Courts18 Aug 2015

The Commissioner of Income Tax, Chennai Vs South India Structural Corporation Limited

Madras High Court · (2015) 08 MAD CK 0084

Income Tax Act, 1961 - Section 115J, 143(1)(a), 143(3), 147, 148

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High Courts18 Aug 2015Disposed Off

The Director of Matriculation Schools Vs Kaviyan School

Madras High Court · (2015) 6 CTC 737 : (2015) 5 LW 101

Constitution of India, 1950 - Article 21

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High Courts18 Aug 2015

ELPE Labs Vs The Commissioner of Customs (Seaport Import), Chennai II and Others

Madras High Court · (2015) 325 ELT 716

Customs Act, 1962 - Section 17(5)

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High Courts17 Aug 2015Allowed

State Vs Murugan

Madras High Court · (2015) 4 MLJ(Cri) 493

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 114, 27

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High Courts17 Aug 2015Allowed

Chandran Vs The District Collector and District Magistrate and Others

Madras High Court · (2015) 08 MAD CK 0217

Constitution of India, 1950 - Article 21

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High Courts17 Aug 2015Allowed

Praveen Begum Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 08 MAD CK 0216

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 302, 307, 341

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High Courts17 Aug 2015Disposed off

K. Rukmani and Others Vs The Joint Commissioner (Enforcement) and Others

Madras High Court · (2015) 08 MAD CK 0207

Tamil Nadu Value Added Tax Act, 2006 - Section 2(41), 48(a), 67, 71, 71(5)

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High Courts17 Aug 2015Dismissed

S. Sivalingam Vs Union of India and Others

Madras High Court · (2015) 6 MLJ 513

Administrative Tribunals Act, 1985 - Section 19, 19(4)Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts17 Aug 2015Dismissed

The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Kannagidevi and Others

Madras High Court · (2015) 08 MAD CK 0181

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 151Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 158, 163, 166, 173, 33

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High Courts17 Aug 2015Dismissed

Thamban Vs State

Madras High Court · (2015) 08 MAD CK 0132

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304

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