High Courts28 Jul 2015
P.S. Jegannathan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0196
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 62 of 204
High Courts28 Jul 2015Allowed
S. Sasikala Devi and Others Vs The Tamil Nadu Dr. M.G.R. Medical University and Others
Madras High Court · (2015) 07 MAD CK 0176
High Courts28 Jul 2015
B. Prakash Vs Deepa and Others
Madras High Court · (2015) 4 LW 545 : (2015) 2 LW(Cri) 392 : (2015) 4 MLJ(Cri) 352 : (2016) 1 RCR(Criminal) 524
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Protection of Women From Domestic Violence Act, 2005 - Section 12, 2(a), 2(g), 2(k), 20
High Courts28 Jul 2015
Suprasesh General Insurance Services and Brokers P. Ltd. Vs Commissioner of Service Tax and Others
Madras High Court · (2015) 35 GSTR 57 : (2016) 41 STR 34 : (2015) 86 VST 160
Finance Act, 1994 - Section 65, 65(10)(zl), 65(105)(zl), 65(31), 65(46)Finance Act, 2006 - Section 73(1)Income Tax Act, 1961 - Section 80-O
High Courts28 Jul 2015Dismissed
Novartis AG Lichtstrasse Vs Union of India and Others
Madras High Court · (2015) WritLR 869
Constitution of India, 1950 - Article 226, 227, 323-A, 323-BPatents Act, 1970 - Section 117A, 117B, 117H, 64, 64(1)(a)Trade Marks Act, 1999 - Section 92, 92(1), 92(1)(2), 92(2)(a), 93
High Courts28 Jul 2015Allowed
Narendra Prasad Vs Indian Express Newspapers (Bombay) Private Limited
Madras High Court · (2016) 1 MadWN(Civil) 207
High Courts27 Jul 2015Disposed off
H. Mohamed Ghouse Vs The Chief Executive Officer, Tamil Nadu Wakf Board and Others
Madras High Court · (2015) 4 CTC 736
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts27 Jul 2015Dismissed
Tamil Nadu Cooperative Milk Producers Federation Limited Vs Joint Commissioner of Labour and Others
Madras High Court · (2016) 148 FLR 700 : (2015) 3 LLJ 708
Industrial Disputes Act, 1947 - Section 18(1), 2(K)Payment of Gratuity Act, 1972 - Section 7
High Courts27 Jul 2015
Commissioner of Income Tax Vs Vijayeswari Textiles Ltd.
Madras High Court · (2015) 07 MAD CK 0224
Income Tax Act, 1961 - Section 80- IA(5), 80A, 80AB, 80AC, 80B
High Courts27 Jul 2015
Elizabeth Rajaram Vs The Principal Secretary, Health and Family Welfare Department and Others
Madras High Court · (2015) WritLR 1137
Constitution of India, 1950 - Article 21Specific Relief Act, 1963 - Section 41, 42
High Courts27 Jul 2015Allowed
V. Sundaram and Others Vs The Deputy Superintendent of Police Economic Offences and Wing and Others
Madras High Court · (2015) 07 MAD CK 0219
Chit Funds Act, 1982 - Section 4, 7Constitution of India, 1950 - Article 14, 300-ACriminal Procedure Code, 1973 (CrPC) - Section 102, 105-A, 457, 458
High Courts27 Jul 2015
The Principal and Others Vs Veerappan and Others
Madras High Court · (2015) 5 LW 442 : (2015) WritLR 1063
High Courts27 Jul 2015
S. Muralidharan Vs Nogaraj and Others
Madras High Court · (2015) 2 LW(Cri) 580 : (2015) 4 MLJ(Cri) 38 : (2016) 1 RCR(Criminal) 9
Criminal Procedure Code, 1973 (CrPC) - Section 102, 41, 429, 451Penal Code, 1860 (IPC) - Section 429Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1)(d), 11(a), 29, 29(1)
High Courts27 Jul 2015Dismissed
A. Thangaraj Vs Jeenath Paritha and Others
Madras High Court · (2015) 4 LLJ 96
High Courts27 Jul 2015
Rajesh Traders Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0080
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Tamil Nadu Value Added Tax Act, 2006 - Section 77, 77(1)
High Courts27 Jul 2015Dismissed
P. Ravindranath Vs K. Chandragandhi and Others
Madras High Court · (2015) 2 LW(Cri) 364 : (2015) 4 MLJ(Cri) 46
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(1), 173(8)Penal Code, 1860 (IPC) - Section 120(B), 467, 477
High Courts27 Jul 2015Dismissed
The Management of Christian Medical College (CMC Association, Vellore) Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 4 LW 905
Industrial Disputes Act, 1947 - Section 10, 11A, 12, 33, 9AMotor Transport Workers Act, 1961 - Section 2(g)
High Courts27 Jul 2015Disposed Off
Oriental Insurance Company Ltd. Vs P. Rajkumar
Madras High Court · (2016) 1 MadWN(Civil) 41