High Courts16 Jul 2015Allowed
Velammal and Others Vs M. Palaniswamy and Others
Madras High Court · (2015) 7 MLJ 844
Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 118
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 68 of 204
High Courts16 Jul 2015
Tvl. Sri Saraswathi General Merchant Vs The Deputy Commercial Tax Officer
Madras High Court · (2015) 07 MAD CK 0070
Tamil Nadu Value Added Tax Act, 2006 - Section 19(5)
High Courts16 Jul 2015Dismissed
Kani Ammal and Others Vs Tamil Nadu Slum Clearance Board and Others
Madras High Court · (2015) 7 MLJ 168
Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 - Section 17(1), 3(1), 65
High Courts15 Jul 2015Allowed
The Commissioner Vs Tmt. Subbuthayammal and Others
Madras High Court · (2015) 4 LW 142 : (2015) 6 MLJ 562
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 10, Order 20 Rule 11, Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 14Limitation Act, 1963 - Section 5
High Courts15 Jul 2015Allowed
M. Sakthivel and Others Vs Sankareswari
Madras High Court · (2015) 07 MAD CK 0423
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 20 Rule 19, Order 20 Rule 20, Order 20 Rule 4, Order 20 Rule 5Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 16, 16(c), 20
High Courts15 Jul 2015
Kiran Distributors Vs The Commercial Tax Officer, Roving Squad-II and Others
Madras High Court · (2015) 07 MAD CK 0408
Tamil Nadu Value Added Tax Act, 2006 - Section 69
High Courts15 Jul 2015
D.V.R. Freight Forwarders Pvt. Ltd. Vs The Commissioner of Customs (Seaport-Import), Chennai and Others
Madras High Court · (2015) 325 ELT 848
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 129-A
High Courts15 Jul 2015Dismissed
In Re: R. Subramanian Chettiar
Madras High Court · (2015) 4 LW 56
Constitution of India, 1950 - Article 227Trusts Act, 1882 - Section 34, 36, 37
High Courts15 Jul 2015
Mettur Thermal Power Station Vs The Central Board of Excise and Customs an Ors.
Madras High Court · (2015) 52 GST 481
Central Excises and Salt Act, 1944 - Section 11A(1), 11A(5), 2 (d), 2(d), 2(f)Customs Tariff Act, 1975 - Section 3
High Courts15 Jul 2015
Bonfiglioli Transmissions Private Ltd. Vs Assistant Commissioner (CT)
Madras High Court · (2015) 07 MAD CK 0323
Tamil Nadu General Sales Tax Act, 1959 - Section 2, 24(3), 33
High Courts15 Jul 2015Dismissed
The Director of School Education and Others Vs S. Amalraj
Madras High Court · (2015) 07 MAD CK 0315
High Courts15 Jul 2015Dismissed
Voice Consumer Care Council and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0298
Constitution of India, 1950 - Article 162, 265, 266Tamil Nadu Highways Act, 2001 - Section 3, 6, 7Tolls Act, 1851 - Section 2, 2(2)(b)(c), 2(2)(c)
High Courts15 Jul 2015Dismissed
G.S. Michael and Others Vs J. Victor
Madras High Court · (2015) 2 LW(Cri) 252
Criminal Procedure Code, 1973 (CrPC) - Section 177, 181(4), 190, 190(1)(c), 461Customs Act, 1962 - Section 124, 28Penal Code, 1860 (IPC) - Section 34, 405, 408, 418, 420
High Courts15 Jul 2015Allowed
Saroja Chandrasekar and Others Vs The Union of India and Others
Madras High Court · (2015) 07 MAD CK 0289
Constitution of India, 1950 - Article 14Hindu Succession Act, 1956 - Section 15, 15(1)(a), 15(1)(c), 15(1)(d), 15(1)(e)Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2015
V. Arulkumar and Others Vs Tamil Nadu Government Nurses Association (Government Recognised) and Others
Madras High Court · (2015) 5 CTC 17 : (2015) 3 LW 897 : (2015) 5 MLJ 673
Civil Procedure Code, 1908 (CPC) - Section 9Representation of the People Act, 1951 - Section 79(b), 80, 81, 82Tamil Nadu Societies Registration Act, 1975 - Section 23, 25, 36, 36(1)
High Courts15 Jul 2015Allowed
Rathinam Vs Soriappan and Others
Madras High Court · (2015) 07 MAD CK 0278
High Courts15 Jul 2015Dismissed
M. Parameshwari and Others Vs R. Sampath and Others
Madras High Court · (2015) 07 MAD CK 0277
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 6 Rule 17
High Courts15 Jul 2015Disposed off
V. Koilpillai and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 4 CCR 418 : (2015) 4 CTC 561 : (2015) 2 LW(Cri) 145
Constitution of India, 1950 - Article 19(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 154, 173(2), 174, 313, 357(A)Evidence Act, 1872 - Section 45
High Courts15 Jul 2015Dismissed
V.S. Babaramesh Vs Central Board of Secondary Education, Ministry of Human Resources Management and Others
Madras High Court · (2015) 07 MAD CK 0269
Constitution of India, 1950 - Article 12, 226
High Courts15 Jul 2015
Regma Packaging Limited Vs Government of Puducherry and Others
Madras High Court · (2015) 07 MAD CK 0192
Industrial Disputes Act, 1947 - Section 10, 10(1), 10(2), 10(3), 10A