High Courts14 Jul 2015Allowed
B. Meena Vs The State and Others
Madras High Court · (2015) 07 MAD CK 0275
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), 382, 397, 506(ii)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 70 of 204
High Courts14 Jul 2015Dismissed
K. Palanisamy Vs The Commissioner Dharapuram Municipality
Madras High Court · (2015) 07 MAD CK 0265
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Jul 2015Dismissed
N.K. Ramanuja Thatchariar and Others Vs S. Veeraraghava Thatchariar
Madras High Court · (2015) 4 CTC 369 : (2015) 5 LW 527
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 7 Rule 11, 151Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts14 Jul 2015Allowed
Muthu Raman Vs State
Madras High Court · (2015) 2 LW(Cri) 354 : (2015) 3 MLJ(Cri) 583
Criminal Procedure Code, 1973 (CrPC) - Section 161, 451Penal Code, 1860 (IPC) - Section 294(b), 307, 324, 341, 506(ii)Tamil Nadu Prohibition Act, 1937 - Section 27
High Courts14 Jul 2015Disposed off
Motor and Services (P) Ltd. Vs The Transport Commissioner
Madras High Court · (2015) 07 MAD CK 0191
Motor Vehicles Act, 1988 - Section 88
High Courts14 Jul 2015Dismissed
M. Periya Samy Vs The Assistant Director of Town Panchayats, Madurai and Others
Madras High Court · (2015) 07 MAD CK 0153
High Courts14 Jul 2015Dismissed
The Director of Elementary Education and Others Vs G. Vijayalakmshmi and Others
Madras High Court · (2015) 6 MLJ 315
Constitution of India, 1950 - Article 309
High Courts14 Jul 2015Allowed
Thangavel Vs State of Tamil Nadu and Others
Madras High Court · (2015) 07 MAD CK 0104
High Courts14 Jul 2015
Anusha Investments Ltd. Vs Income Tax Officer (International Taxation)
Madras High Court · (2015) 378 ITR 621
Income Tax Act, 1961 - Section 154, 192, 194C, 194EE, 194F
High Courts14 Jul 2015Dismissed
Bharat Petroleum Corporation Ltd. and Others Vs K. Subramanian
Madras High Court · (2015) 4 LW 623
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts14 Jul 2015Disposed Off
Muthuraja Vs Lakshminarayana
Madras High Court · (2015) 3 MadWN(Civil) 241
High Courts14 Jul 2015Dismissed
Balaji Vs State of Tamil Nadu
Madras High Court · (2015) 2 MadWNCri 570
High Courts14 Jul 2015Dismissed
G. Rajeshwari Vs The Secretary to the Government
Madras High Court · (2015) 2 MadWNCri 566
High Courts14 Jul 2015Disposed Off
M/s. Bharat Petroleum Corporation Ltd. Vs K. Subramanian
Madras High Court · (2015) 2 MadWN(Civil) 721
High Courts14 Jul 2015Allowed
B. Meena Vs State represented by its Secretary to Government (Home)
Madras High Court · (2015) 3 MadWNCri 525
High Courts13 Jul 2015Allowed
The Additional Chief Secretary to Government and Others Vs V.T. Kandasamy and Others
Madras High Court · (2015) 4 LW 377
High Courts13 Jul 2015
C. Krishnamurthy Vs Income Tax Officer, Ward 1(1) and Others
Madras High Court · (2015) 07 MAD CK 0400
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142(1), 144, 148
High Courts13 Jul 2015
S.N. Thiyagarajan and Others Vs S. Rathinammal and Others
Madras High Court · (2015) 5 MLJ 769
High Courts13 Jul 2015Dismissed
F.M. Anthoni Vs R. Johnson and Others
Madras High Court · (2015) 4 LW 319
Civil Procedure Code, 1908 (CPC) - Section 115Specific Relief Act, 1963 - Section 28
High Courts13 Jul 2015Allowed
Amudha and Others Vs Janardhanan and Others
Madras High Court · (2015) 07 MAD CK 0274