High Courts30 Jun 2015Allowed
Sivarama Thevar Vs Narasus Spinning Mills Office
Madras High Court · (2015) 6 MLJ 586
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 10Partnership Act, 1932 - Section 69
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 80 of 204
High Courts30 Jun 2015Dismissed
P.S. Jayachandran and Others Vs The Member Secretary, Tamil Nadu Pollution Control Board and Others
Madras High Court · (2015) 4 LW 22
Armed Forces Tribunals Act, 2007 - Section 22, 30, 31Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226
High Courts30 Jun 2015
Kel Volt India Pvt. Ltd. Vs The Deputy Commercial Tax Officer
Madras High Court · (2015) 06 MAD CK 0553
High Courts30 Jun 2015Dismissed
Salomi and Others Vs Rajamani
Madras High Court · (2015) 06 MAD CK 0531
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts30 Jun 2015Dismissed
K. Palanichamy Vs State
Madras High Court · (2015) 06 MAD CK 0478
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts30 Jun 2015Allowed
M. Dhanraj Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0467
High Courts30 Jun 2015Allowed
D. Nathiya Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0466
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 307, 336, 341, 379
High Courts30 Jun 2015
Commissioner of Income Tax Vs Southern Petrochemical Industries Corporation Ltd.
Madras High Court · (2015) 06 MAD CK 0458
High Courts30 Jun 2015Allowed
Sanjay Singh Vs The State and Others
Madras High Court · (2015) 06 MAD CK 0457
Penal Code, 1860 (IPC) - Section 302
High Courts30 Jun 2015
Gamesa Wind Turbines Pvt. Ltd. Vs The Deputy Commissioner of Customs, Special Valuation Branch and Others
Madras High Court · (2015) 322 ELT 611
Customs Act, 1962 - Section 128-AEvidence Act, 1872 - Section 63
High Courts30 Jun 2015Allowed
Abdul Rahman Vs The Secretary to The Government and Others
Madras High Court · (2015) 06 MAD CK 0433
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), 341, 392, 397, 506[ii]
High Courts30 Jun 2015Allowed
Selvi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0432
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 397, 427
High Courts30 Jun 2015
Union of India and Others Vs The Central Administrative Tribunal and Others
Madras High Court · (2015) 06 MAD CK 0354
High Courts30 Jun 2015
Aruppukottai Sri Jayavilas Ltd. Vs The Commissioner of Income Tax, Madurai
Madras High Court · (2015) 06 MAD CK 0352
Income Tax Act, 1961 - Section 115J, 115JA, 147, 45
High Courts30 Jun 2015Dismissed
R. Kannan Vs State
Madras High Court · (2015) 06 MAD CK 0333
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 420, 465
High Courts30 Jun 2015Partly Allowed
Bharti Axa General Insurance Co. Ltd. Vs Vasantha and Others
Madras High Court · (2015) 06 MAD CK 0332
Motor Vehicles Act, 1988 - Section 163-A
High Courts30 Jun 2015Dismissed
R. Boopathy Vs R. Palanisamy Gounder and Others
Madras High Court · (2015) 06 MAD CK 0327
Specific Relief Act, 1963 - Section 17Transfer of Property Act, 1882 - Section 55(6)(b)
High Courts30 Jun 2015Disposed off
Christian Medical College Vs The Secretary, Ministry of Health and Family Welfare and Others
Madras High Court · (2015) 06 MAD CK 0326
High Courts30 Jun 2015Partly Allowed
The Secretary to Government of Tamil Nadu Municipal Administration and Water Supply Department and Others Vs M. Rani
Madras High Court · (2015) 3 LW 614 : (2015) WritLR 791
Constitution of India, 1950 - Article 14
High Courts30 Jun 2015
M. Dasthageer and Others Vs Rohit Nandan and Others
Madras High Court · (2015) 06 MAD CK 0179
Contempt of Courts Act, 1971 - Section 2(b)Industrial Disputes Act, 1947 - Section 10(1)(d)