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Madras High Court judgments, 2015

4,078 judgments · page 100 of 204

High Courts09 Jun 2015Dismissed

R. Amaravathi Vs State and Others

Madras High Court · (2015) 06 MAD CK 0223

Criminal Procedure Code, 1973 (CrPC) - Section 319Industrial Disputes Act, 1947 - Section 4Penal Code, 1860 (IPC) - Section 313, 406, 498 (A), 506(i)
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High Courts09 Jun 2015Dismissed

G. Sekar Vs K. Masilamani

Madras High Court · (2015) 06 MAD CK 0165

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(c), 20
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High Courts09 Jun 2015

Prasanna Vs State

Madras High Court · (2015) 2 LW(Cri) 94 : (2015) 3 MLJ(Cri) 169

Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 294(b)Motor Vehicles Act, 1988 - Section 183Penal Code, 1860 (IPC) - Section 294(b), 332, 353
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