High Courts08 Jun 2015Disposed Off
Dayanand P. Seshan Vs M. Dhanasekaran
Madras High Court · (2015) 2 MadWN(Civil) 375
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 102 of 204
High Courts05 Jun 2015
Commissioner of Customs (Imports) Vs NGA Steels (P.) Ltd.
Madras High Court · (2015) 51 GST 748
High Courts05 Jun 2015Dismissed
ITC Limited Vs Ganesh Flour Mills and Others
Madras High Court · (2015) 63 PTC 217
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Copyright Act, 1957 - Section 17, 19, 51Trade Marks Act, 1999 - Section 10, 29, 29 (1), 29 (2), 29(1)
High Courts05 Jun 2015Dismissed
Akila Ramachandra Prasad Vs State
Madras High Court · (2015) 06 MAD CK 0461
Criminal Procedure Code, 1973 (CrPC) - Section 164, 207, 313, 428Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120B
High Courts05 Jun 2015Allowed
M. Murugan and Others Vs State
Madras High Court · (2015) 3 MLJ(Cri) 215
Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 324
High Courts05 Jun 2015
Kumar Sinniah Vs The Deputy Commissioner of Customs and Others
Madras High Court · (2015) 06 MAD CK 0374
Customs Act, 1962 - Section 111(d), 112, 129(DD), 132, 135(1)(a)Foreign Trade (Development and Regulation) Act, 1992 - Section 3(3)
High Courts05 Jun 2015Allowed
The Commissioner, Bhavani Municipality Vs C. Ramasamy and Others
Madras High Court · (2015) 4 CTC 25
High Courts05 Jun 2015
M. Natarajan Vs Thiru. K.R. Palanichamy and Others
Madras High Court · (2015) 06 MAD CK 0276
Chit Funds Act, 1982 - Section 4, 76Criminal Procedure Code, 1973 (CrPC) - Section 200, 255(1), 401Tamil Nadu Societies Registration Act, 1975 - Section 12, 15, 16, 25, 26
High Courts05 Jun 2015
R. Subramanian and Others Vs ICICI Bank Ltd. and Others
Madras High Court · (2015) 06 MAD CK 0275
Contract Act, 1872 - Section 56Criminal Procedure Code, 1973 (CrPC) - Section 145, 200, 469, 469(1)(a)Penal Code, 1860 (IPC) - Section 406, 420, 463, 468, 468(c)
High Courts05 Jun 2015
The Commissioner of Central Excise Vs Mahavishnu Cylinders and Others
Madras High Court · (2015) 322 ELT 234 : (2015) 52 GST 533 : (2015) 35 GSTR 209
Central Excises and Salt Act, 1944 - Section 11D, 4
High Courts05 Jun 2015
Kripa Fabs Pvt. Ltd. Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 322 ELT 114 : (2015) 52 GST 509 : (2015) 34 GSTR 616
Central Excises and Salt Act, 1944 - Section 11A, 11AC
High Courts05 Jun 2015Allowed
M. Shanmugasundaram Vs The State and Others
Madras High Court · (2015) 2 LW(Cri) 636
Criminal Procedure Code, 1973 (CrPC) - Section 372, 374, 377, 379Hindu Succession Act, 1956 - Section 8, 9Penal Code, 1860 (IPC) - Section 306, 307, 324, 376
High Courts05 Jun 2015Dismissed
G. Sampath Vs S. Sivakami
Madras High Court · (2016) ALLMR(Cri) 87 : (2016) CriLJ 460
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)Hindu Marriage Act, 1955 - Section 9
High Courts05 Jun 2015Dismissed
Ulagananthan Vs State
Madras High Court · (2015) 06 MAD CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 170, 173(2)Penal Code, 1860 (IPC) - Section 120(b), 406, 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 - Section 5
High Courts05 Jun 2015Dismissed
Periyasamy Vs Inspector of Police, Attur Police Station
Madras High Court · (2015) 06 MAD CK 0242
Motor Vehicles Act, 1988 - Section 134Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts05 Jun 2015Dismissed
R. Jamuna Petchiyammal and Others Vs The Principal Secretary, The State Project Director and Others
Madras High Court · (2015) 06 MAD CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts05 Jun 2015Allowed
Ammalu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0181
Constitution of India, 1950 - Article 22(5), 226Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a), 4(1)(aaa), 4(1-A)
High Courts05 Jun 2015
Triven Garments Ltd. and Others Vs State and Others
Madras High Court · (2015) 2 LW(Cri) 42 : (2015) 3 MLJ(Cri) 129
Arbitration and Conciliation Act, 1996 - Section 11, 9Civil Procedure Code, 1908 (CPC) - Section 151, 94Constitution of India, 1950 - Article 141, 296, 363
High Courts05 Jun 2015Dismissed
A.G. Gopal Vs The Commissioner cum Chief Secretary, Vigilance and Anti-Corruption and Others
Madras High Court · (2015) 3 MLJ(Cri) 200
Penal Code, 1860 (IPC) - Section 161, 165A, 166, 201, 34Prevention of Corruption Act, 1988 - Section 11, 12, 13(1)(d), 13(2), 7
High Courts05 Jun 2015Allowed
Rahima Beevi and Others Vs T.N. Balaraman and Others
Madras High Court · (2015) 06 MAD CK 0158
Civil Procedure Code, 1908 (CPC) - Section 11