High Courts04 Jun 2015
Bootleggers Island Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 52 GST 496 : (2015) 39 STR 569
Finance Act, 1994 - Section 75, 76, 77, 78, 80
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 104 of 204
High Courts04 Jun 2015Dismissed
Palaniammal Vs Alamelu and Others
Madras High Court · (2015) 06 MAD CK 0233
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Jun 2015Dismissed
Dhandapani Vs Elumalai
Madras High Court · (2015) 06 MAD CK 0219
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Jun 2015
Sasikumar Vs State and Others
Madras High Court · (2015) 06 MAD CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 164, 200, 202, 381, 451
High Courts04 Jun 2015Dismissed
S. Periaswamy Vs India Builders and Others
Madras High Court · (2015) 06 MAD CK 0173
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 100
High Courts04 Jun 2015
A.M. Mohan Gandhi Vs C. Uthirakumar and Others
Madras High Court · (2015) 06 MAD CK 0172
High Courts04 Jun 2015Allowed
Chinnammal Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0171
Constitution of India, 1950 - Article 21
High Courts04 Jun 2015Disposed off
The District Collector, Madurai District and Others Vs Venunathan
Madras High Court · (2015) 06 MAD CK 0170
High Courts04 Jun 2015Dismissed
R. Rani Vs The Registrar General and Others
Madras High Court · (2015) 06 MAD CK 0169
Constitution of India, 1950 - Article 226
High Courts04 Jun 2015Dismissed
The Secretary to the Government, School Education Department and Others Vs S. Raghavacharry
Madras High Court · (2015) 06 MAD CK 0168
High Courts04 Jun 2015Allowed
Arulmighu Agatheeswara Swamy Koil Velipalayam Vs S. Ramasamy and Others
Madras High Court · (2015) 06 MAD CK 0167
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Jun 2015Allowed
P. Bushnam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0166
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 302, 336, 341, 392, 397
High Courts04 Jun 2015Dismissed
A. Irudayam Vs Union of India and Others
Madras High Court · (2015) 06 MAD CK 0157
Chartered Accountants Act, 1949 - Section 15, 15(2), 15(2)(a), 15A, 17(2)Constitution of India, 1950 - Article 14, 16University Grants Commission Act, 1956 - Section 2(f), 3
High Courts04 Jun 2015Dismissed
Ramasami Reddy and Others Vs Govinda Reddy and Others
Madras High Court · (2015) 06 MAD CK 0156
Transfer of Property Act, 1882 - Section 48
High Courts04 Jun 2015Dismissed
K. Rajeswari and Others Vs M.V. Shanmugam and Others
Madras High Court · (2015) 06 MAD CK 0153
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Hindu Disposition Of Property Act, 1916 - Section 2, 3Succession Act, 1925 - Section 112, 113, 114, 115, 116
High Courts04 Jun 2015Disposed Off
N. Sallimuthu Vs Arulmigu Kadaiyeswaran Koil Trustee Ragunathen
Madras High Court · (2015) 2 MadWN(Civil) 633
High Courts03 Jun 2015
State of Tamil Nadu Vs Annamalaiar Mills Ltd.
Madras High Court · (2015) 52 GST 1225 : (2015) 83 VST 536
Central Sales Tax Act, 1956 - Section 3(a), 4, 4(a)Tamil Nadu General Sales Tax Act, 1959 - Section 12(3), 16(2), 2(n)
High Courts03 Jun 2015Dismissed
M.R. Pro Tech Pvt. Ltd. Vs Director, ISRO Propulsion Complex and Others
Madras High Court · (2015) 5 MLJ 806
Constitution of India, 1950 - Article 14, 226
High Courts03 Jun 2015Dismissed
Usha Rani and Others Vs The State and Others
Madras High Court · (2015) 06 MAD CK 0519
High Courts03 Jun 2015Allowed
N. Amala Vs The Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0516
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 307, 336, 341, 397