COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 105 of 204

High Courts03 Jun 2015Allowed

Amudha Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 06 MAD CK 0512

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 307, 336, 341, 397

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High Courts03 Jun 2015Allowed

Thirumaniselvam Vs The Secretary to Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 06 MAD CK 0479

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 392, 397

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High Courts03 Jun 2015Dismissed

Babitha Surendran Vs State

Madras High Court · (2015) CriLJ 5016 : (2016) 1 Crimes 498 : (2015) 1 LW(Cri) 657

Constitution of India, 1950 - Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 162, 2(h), 311A, 311-A, 54AEvidence Act, 1872 - Section 114(e)

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High Courts03 Jun 2015

A. Zahariah Jeyakumar and Others Vs S. Sundar Singh and Others

Madras High Court · (2015) 06 MAD CK 0425

Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts03 Jun 2015Allowed

Soundararajan and Others Vs State

Madras High Court · (2015) 06 MAD CK 0424

Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 427

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High Courts03 Jun 2015Dismissed

Arulmigu Paravai Annam Katharuliya Swamy Deity Vs The District Collector, Virudhunagar Collector's Office and Others

Madras High Court · (2015) 6 MLJ 39

Constitution of India, 1950 - Article 226

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High Courts03 Jun 2015Allowed

Karuppannan Vs The Superintendent of Police and Others

Madras High Court · (2015) 06 MAD CK 0421

Electricity Act, 2003 - Section 126, 126(4), 127, 135, 135(1)(d)

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High Courts03 Jun 2015Allowed

Ravi Vs The Secretary to Government, State of Tamil Nadu, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 06 MAD CK 0386

Constitution of India, 1950 - Article 21

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High Courts03 Jun 2015Dismissed

C. Pugal Arasan Vs M. Congress Pon Pandian

Madras High Court · (2015) 06 MAD CK 0383

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High Courts03 Jun 2015Dismissed

M. Panchavarnam Vs The Indian Oil Corporation Ltd. and Others

Madras High Court · (2015) 06 MAD CK 0376

Constitution of India, 1950 - Article 226

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High Courts03 Jun 2015Disposed off

S. Venkatachalam Vs The Commissioner for Milk Production and Dairy Development and Others

Madras High Court · (2015) 06 MAD CK 0373

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High Courts03 Jun 2015Dismissed

Secretary to Government, Home Department and Others Vs V. Radhakrishnan

Madras High Court · (2015) 06 MAD CK 0253

Constitution of India, 1950 - Article 14, 15, 16

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High Courts03 Jun 2015

India Cements Ltd. Vs State of Tamil Nadu

Madras High Court · (2015) 06 MAD CK 0252

Tamil Nadu General Sales Tax Act, 1959 - Section 17(1), 3, 4, 5, 7A

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High Courts03 Jun 2015Allowed

Krishnan Vs The Secretary to Government, Home, Prohibition and Excise Department

Madras High Court · (2015) 06 MAD CK 0248

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 392

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High Courts03 Jun 2015Dismissed

K. Pavithran Vs K. Ganesan

Madras High Court · (2015) 06 MAD CK 0247

Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b), 145, 145(1)Partnership Act, 1932 - Section 12(a), 12(b), 18, 19, 22

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High Courts03 Jun 2015Dismissed