High Courts02 Jun 2015Allowed
M. Ponnarasi Vs The Government of Tamil Nadu
Madras High Court · (2015) 2 MadWNCri 241
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 107 of 204
High Courts02 Jun 2015Disposed Off
National Insurance Co. Ltd. Vs T. Chandrasekaran
Madras High Court · (2016) 1 TNMAC 103
High Courts01 Jun 2015Allowed
Veetrag Enterprises and Others Vs The Commissioner of Customs (Seaport Exports)
Madras High Court · (2016) WritLR 144
Customs Act, 1962 - Section 110A
High Courts01 Jun 2015
State Trading Corporation of India Ltd. Vs The Commissioner of Customs and Others
Madras High Court · (2015) 06 MAD CK 0539
High Courts01 Jun 2015
Commissioner of Income Tax Vs Cylwin Knitwear
Madras High Court · (2015) 06 MAD CK 0514
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts01 Jun 2015Allowed
Govindammal and Others Vs Vijayalakshmi
Madras High Court · (2015) 06 MAD CK 0501
Criminal Procedure Code, 1973 (CrPC) - Section 245, 247, 397, 399, 482
High Courts01 Jun 2015Dismissed
S.C. Rethish Kumar Vs The District Collector, Kanyakumari District and Others
Madras High Court · (2015) 06 MAD CK 0420
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts01 Jun 2015
Commissioner of Income Tax Vs Ambattur Clothing Ltd.
Madras High Court · (2015) 375 ITR 233
Companies Act, 1956 - Section 210Income Tax Act, 1961 - Section 115JA, 115JA(1), 115JAA, 115JAA(1), 115JAA(2)
High Courts01 Jun 2015Dismissed
T.T.K. PDL Employees Union Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0394
Constitution of India, 1950 - Article 226Factories Act, 1948 - Section 46Industrial Disputes Act, 1947 - Section 12(3), 2(k), 2(s), 25(o), 25O
High Courts01 Jun 2015Allowed
Arumugam Vs The Inspector General of Registration and Others
Madras High Court · (2015) 06 MAD CK 0380
High Courts01 Jun 2015
Commissioner of Income Tax Vs Premier Cotton Textiles
Madras High Court · (2015) 06 MAD CK 0379
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80C
High Courts01 Jun 2015Dismissed
The Managing Director, Tamil State Transport Corporation Ltd. Vs Samboornam and Others
Madras High Court · (2015) 06 MAD CK 0378
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts01 Jun 2015Allowed
D. Dhanalakshmi Vs Radhakrishna Multiple Industries (P) Ltd., (Cement Division) and Others
Madras High Court · (2015) 3 LW 315
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 38 Rule 5(1)
High Courts01 Jun 2015Allowed
Kalyani Vs The Secretary to Government State of Tamil Nadu Cooperation and Others
Madras High Court · (2015) 06 MAD CK 0152
Constitution of India, 1950 - Article 21
High Courts01 Jun 2015Allowed
Pechiammal Vs The Secretary to Government Home, Prohibition and Excise Dept. and Others
Madras High Court · (2015) 06 MAD CK 0151
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 379, 397
High Courts01 Jun 2015Dismissed
The Government of Tamil Nadu and Others Vs T. Jeyajothi
Madras High Court · (2015) 06 MAD CK 0149
High Courts01 Jun 2015Allowed
Tmt. C. Prema Vs The Secretary to Government Food and Consumer Protection Department and Others
Madras High Court · (2015) 06 MAD CK 0148
Constitution of India, 1950 - Article 21
High Courts01 Jun 2015Allowed
V. Deepa Laxmi Vs The Secretary to Government and Others
Madras High Court · (2015) 06 MAD CK 0147
Constitution of India, 1950 - Article 21
High Courts01 Jun 2015Disposed off
Pallavan Educational Trust Running the Kanchi Pallavan Engineering College Vs The Commissioner of Town and Country and Others
Madras High Court · (2015) 06 MAD CK 0143
Tamil Nadu Town and Country Planning Act, 1971 - Section 56, 57
High Courts01 Jun 2015Allowed
C. Ganesan and Others Vs The Principal Chief Conservator of Forest
Madras High Court · (2015) 06 MAD CK 0142