High Courts01 Jun 2015Allowed
V. Sindhan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 06 MAD CK 0141
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 120(B), 147, 148, 302, 307
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 108 of 204
High Courts01 Jun 2015
Commissioner of Income Tax Vs GR Thangamaligai Firm and Others
Madras High Court · (2015) 06 MAD CK 0138
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts01 Jun 2015
VIT University Vs Bagaria Education Trust and Others
Madras High Court · (2015) 06 MAD CK 0137
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 2, 2(1)(zg), 21(2), 29(2)(c), 9(1)(b)
High Courts01 Jun 2015Dismissed
Deshratna Dr. Rajendra Prasad Memorial Trust (Madras) (Regd.) Vs Bihar Association (Regd.) and Others
Madras High Court · (2015) 5 MLJ 857
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 11, 151, 92, 92(1)
High Courts01 Jun 2015
Sun Pharma Laboratories Ltd. Vs Psycoremedies Ltd.
Madras High Court · (2015) 63 PTC 493
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 - Section 29, 29(2)(c), 29(3)
High Courts01 Jun 2015Allowed
Indian Academy of Otorhinolaryngology Head and Neck Surgery Vs Association of Otolaryngologists of India and Others
Madras High Court · (2015) 06 MAD CK 0133
High Courts01 Jun 2015
Commissioner of Income Tax Vs Vetal Textiles And Electronics Pvt. Ltd.
Madras High Court · (2015) 06 MAD CK 0089
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts01 Jun 2015
R.S. Narayanan Vs Balamurugan and Others
Madras High Court · (2015) 06 MAD CK 0079
High Courts01 Jun 2015
D. Valluvan Vs The Sub-Inspector of Police, Narikudi Police Station
Madras High Court · (2015) 2 LW(Cri) 652
Criminal Procedure Code, 1973 (CrPC) - Section 451Penal Code, 1860 (IPC) - Section 294(b), 332, 341, 506(i)
High Courts01 Jun 2015Disposed Off
D. Dhanalakshmi Vs M/s. Radhakrishna Multiple Industries (P) Ltd.
Madras High Court · (2015) 3 MadWN(Civil) 155
High Courts28 May 2015Dismissed
Jagajothi Spinning Mills and Others Vs Tamil Nadu Industrial Investment Corporation Limited and Others
Madras High Court · (2015) 05 MAD CK 0022
Constitution of India, 1950 - Article 226State Financial Corporations Act, 1951 - Section 29
High Courts28 May 2015Allowed
Step Exim Pvt. Ltd. and Others Vs G. Chandran
Madras High Court · (2015) 05 MAD CK 0021
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 372, 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 May 2015Allowed
D.L. Saleem Ahamed Vs Evan Paper and Board (India) Pvt. Ltd.
Madras High Court · (2015) 05 MAD CK 0020
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 372, 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 May 2015Partly Allowed
A. Loganathan Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 05 MAD CK 0018
Constitution of India, 1950 - Article 19, 19 (1) (a), 19 (2), 19(1), 19(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 144Madras City Police Act, 1888 - Section 41
High Courts28 May 2015Dismissed
Ramae Gounder and Others Vs The Settlement Tahsildar and Others
Madras High Court · (2015) 5 MLJ 265
Administrative Tribunals Act, 1985 - Section 10, 11, 11(4), 12, 13Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 23 Rule 23Constitution of India, 1950 - Article 136, 141, 226, 227, 32
High Courts28 May 2015Dismissed
Mohammad Farook and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 5 MLJ 363
Civil Procedure Code, 1908 (CPC) - Section 92Constitution of India, 1950 - Article 226Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 64, 72(7)
High Courts28 May 2015Disposed off
P. Bhaskaran and Others Vs S.K.M. Sivakumaran and Others
Madras High Court · (2015) 05 MAD CK 0014
Constitution of India, 1950 - Article 14, 16, 309
High Courts28 May 2015
Koya Moideen and Others Vs The District Forest Officer and Others
Madras High Court · (2015) 3 LW 222 : (2015) 5 MLJ 133
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 41 Rule 27, 79Constitution of India, 1950 - Article 14, 145(I)(c), 19, 19(1)(f), 21Forest (Conservation) Act, 1980 - Section 2, 2(i)
High Courts28 May 2015Disposed off
P. Erannan Vs The District Magistrate and District Collector and Others
Madras High Court · (2015) 05 MAD CK 0005
High Courts28 May 2015
The United India Insurance Co. Ltd. Vs Marathal and Others
Madras High Court · (2015) 4 LW 929
Motor Vehicles Act, 1988 - Section 163-A, 166