COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 110 of 204

High Courts30 Apr 2015Allowed

M. Pandia Nadar and Others Vs Sivakamasundari and Others

Madras High Court · (2015) 3 LW 575 : (2015) 5 MLJ 529

Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 47, 49Transfer of Property Act, 1882 - Section 52

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High Courts30 Apr 2015Dismissed

S.M.J. Mary Joselin Kingsly Vs The District Educational Officer, Thuckalay and Others

Madras High Court · (2015) 3 LW 801 : (2015) 5 MLJ 776 : (2015) WritLR 597

Constitution of India, 1950 - Article 225, 227, 235Specific Relief Act, 1963 - Section 17(1), 17(2), 17(3-A)

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High Courts30 Apr 2015Dismissed

Deputy Secretary to the Government of Tamil Nadu, Transport Department and Others Vs Chandramani and Others

Madras High Court · (2015) 3 LLJ 172

Industrial Disputes Act, 1947 - Section 12(3)

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High Courts30 Apr 2015Dismissed

M. Mohan Vs Principal, Kendriya Vidyalaya Sangathan, Kendriya Vidyalaya

Madras High Court · (2015) 5 MLJ 302

Right to Information Act, 2005 - Section 2(d)

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High Courts30 Apr 2015

Amaravathi Co-operative Sugar Mills Ltd. Vs Joint Secretary to Government of India and Others

Madras High Court · (2016) 331 ELT 245 : (2015) 52 GST 211

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High Courts30 Apr 2015

Carboline India Pvt. Ltd. Vs Commissioner of Central Excise

Madras High Court · (2015) 39 STR 555

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High Courts30 Apr 2015Dismissed

T. Thiruselvan Vs The Joint Director of School Education (Personal) and Others

Madras High Court · (2015) 04 MAD CK 0292

Penal Code, 1860 (IPC) - Section 294(b), 323, 506(ii)

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High Courts30 Apr 2015

Commissioner of Customs (Import) Vs Billiards Point and Others

Madras High Court · (2015) 325 ELT 555

Customs Act, 1962 - Section 111, 111(d), 111(m), 112, 112(a)

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High Courts30 Apr 2015

Thirumurugan Enterprises Vs The Customs, Excise and Service Tax Appellate Tribunal and Others

Madras High Court · (2016) 36 GSTR 202 : (2015) 40 STR 681 : (2016) 88 VST 215

Central Excises and Salt Act, 1944 - Section 14Finance Act, 1994 - Section 65 (105), 72, 73, 83, 86

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High Courts30 Apr 2015Dismissed

B. Yamunadevi and Others Vs Tamil Nadu Public Service Commission and Others

Madras High Court · (2015) 4 LLN 761 : (2015) 5 MLJ 44 : (2015) WritLR 501

Constitution of India, 1950 - Article 309

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High Courts30 Apr 2015

Emily Agencies Vs The Appellate Deputy Commissioner (CT) (East) and Others

Madras High Court · (2015) 04 MAD CK 0261

Central Sales Tax Act, 1956 - Section 9Tamil Nadu General Sales Tax Act, 1959 - Section 24(2)Tamil Nadu Value Added Tax Act, 2006 - Section 42

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High Courts30 Apr 2015

Nirmala Filaments (India) Pvt. Limited Vs The Customs and Central Excise Settlement Commission and Others

Madras High Court · (2015) 324 ELT 342

Central Excises and Salt Act, 1944 - Section 32, 32K, 32K(1), 32M

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High Courts30 Apr 2015Dismissed

Amma Lines Ltd. Vs Fugro Survey (India) Pvt. Ltd.

Madras High Court · (2015) 3 CTC 577 : (2015) 2 LW 865 : (2015) 4 MLJ 548

Companies Act, 1956 - Section 433, 434

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High Courts30 Apr 2015Allowed

Nagoor Kaniammal and Others Vs Tenkasi Vangaru Muthu Meeran Sahib Thailka Pallivasal and Others

Madras High Court · (2015) 4 CTC 34 : (2015) 2 LW 845

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 92Waqf Act, 1995 - Section 27, 3(r), 37, 4, 5

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High Courts30 Apr 2015

Ordetta Hanna Mendoza Vs Govt. of Tamil Nadu and Others

Madras High Court · (2015) 4 CTC 511 : (2015) 3 LLN 510 : (2015) 3 LW 393 : (2015) 4 MLJ 134 : (2015) WritLR 561

Constitution of India, 1950 - Article 14, 21

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High Courts30 Apr 2015Dismissed

V.N. Krishnasamy and Others Vs E.S. Vasudevan

Madras High Court · (2015) 04 MAD CK 0128

Specific Relief Act, 1963 - Section 34, 37, 6Transfer of Property Act, 1882 - Section 54

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High Courts30 Apr 2015Allowed

S. Dhanaraj and Others Vs KAFF Appliances (India) Pvt. Ltd.

Madras High Court · (2015) 04 MAD CK 0117

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(5), Order 37 Rule 4

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High Courts30 Apr 2015Disposed off

S.P. Vasudevan and Others Vs The Commissioner, Hindu Religious and Charitable Endowments Department and Others

Madras High Court · (2015) 04 MAD CK 0062

Constitution of India, 1950 - Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 26, 47

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High Courts30 Apr 2015Dismissed

Shantha Srinivasan Vs The Secretary to Government Housing and Urban Development Department and Others

Madras High Court · (2015) 3 LW 113

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High Courts30 Apr 2015Dismissed

Maharajan and Others Vs The State

Madras High Court · (2015) 04 MAD CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 174(3), 232, 233, 313Penal Code, 1860 (IPC) - Section 304-B, 306, 34, 498-A

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