High Courts30 Apr 2015
Mars Shipping Services Vs The Commissioner of Customs (Seaport-Import)
Madras High Court · (2015) 322 ELT 865 : (2016) 36 GSTR 348
Customs Act, 1962 - Section 112(a), 124, 21
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 111 of 204
High Courts30 Apr 2015Disposed off
K. Anbanathan and Others Vs The Puducherry Planning Authority and Others
Madras High Court · (2015) 04 MAD CK 0058
Constitution of India, 1950 - Article 226
High Courts30 Apr 2015Allowed
Shesha Karthik Vs State and Others
Madras High Court · (2015) 5 MLJ 175 : (2015) WritLR 730
High Courts30 Apr 2015Dismissed
A. Devaraj Vs The Managing Director, Tamil Nadu Water Supply and Drainage Board
Madras High Court · (2015) 04 MAD CK 0056
Penal Code, 1860 (IPC) - Section 120Prevention of Corruption Act, 1988 - Section 13(1)(e)
High Courts30 Apr 2015Allowed
Reynold Jayasekaran Vs Director of School Education and Others
Madras High Court · (2015) 4 MLJ 571
Constitution of India, 1950 - Article 226
High Courts30 Apr 2015Allowed
V.N. Perumal Vs K. Ramamoorthi and Others
Madras High Court · (2015) 04 MAD CK 0054
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 41 Rule 27Penal Code, 1860 (IPC) - Section 120B, 419, 420, 468, 471Registration Act, 1908 - Section 17, 18, 28
High Courts30 Apr 2015
Thangamuthu and Others Vs Sridevi Venkidasamy and Others
Madras High Court · (2015) 5 LW 37
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5, 100, 103, 103(b)Contract Act, 1872 - Section 202, 209Specific Relief Act, 1963 - Section 13(1)(a), 16, 16(c), 20, 20(3)
High Courts30 Apr 2015Disposed Off
A. Arputhasamy Vs Jayaraman (died)
Madras High Court · (2015) 3 MadWN(Civil) 506
High Courts30 Apr 2015Disposed Off
V.N. Krishnasamy Vs E.S. Vasudevan
Madras High Court · (2015) 2 MadWN(Civil) 582
High Courts30 Apr 2015Disposed Off
Thangamuthu Vs Sridevi Venkidasamy
Madras High Court · (2015) 3 MadWN(Civil) 779
High Courts30 Apr 2015Disposed Off
V.N. Perumal Vs K. Ramamoorthi
Madras High Court · (2015) 2 MadWN(Civil) 619
High Courts29 Apr 2015Allowed
Muthulakshmi Vs The Secretary to Government, State of Tamil Nadu Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0355
Constitution of India, 1950 - Article 21, 22[5]
High Courts29 Apr 2015Disposed off
R. Vijaya Chamundeswari Vs Inspector of Police, Mailam Police Station
Madras High Court · (2015) 04 MAD CK 0354
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173(2), 173(8)Penal Code, 1860 (IPC) - Section 447, 506(i)
High Courts29 Apr 2015Allowed
P. Karuppan Vs The State
Madras High Court · (2015) 2 LW(Cri) 123
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 107, 116, 306
High Courts29 Apr 2015Dismissed
M. Shanmugam Vs S. Lakshmi
Madras High Court · (2015) 3 MLJ(Cri) 20
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 397(1), 397(2), 397(3)
High Courts29 Apr 2015Allowed
A. Devi Sangeetha and Others Vs Secretary to Govt., Health and Family Welfare Dept., Secretariat and Others
Madras High Court · (2015) 5 MLJ 201
Criminal Procedure Code, 1973 (CrPC) - Section 104Passports Act, 1967 - Section 10(3)
High Courts29 Apr 2015Allowed
K. Sugumar Vs P.K. Sundaram and Others
Madras High Court · (2015) 5 CTC 330 : (2015) 4 LW 307
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 41, 52
High Courts29 Apr 2015
Confidence Petroleum India Ltd. Vs Addl. C.C., C.E. and S.T.
Madras High Court · (2015) 322 ELT 237
High Courts29 Apr 2015Dismissed
The Director of School Education and Others Vs S. Rajamani and Others
Madras High Court · (2015) 04 MAD CK 0304
High Courts29 Apr 2015Disposed off
Balamurugan Vs Rukmani
Madras High Court · (2015) 04 MAD CK 0286
Constitution of India, 1950 - Article 227