High Courts29 Apr 2015
Terumo Penpol Ltd. Vs Commissioner of Customs (Appeals) and Others
Madras High Court · (2015) 322 ELT 317
Customs Act, 1962 - Section 129(A)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 112 of 204
High Courts29 Apr 2015
Page Industries Limited Vs Commissioner of Customs (Appeals-II) and Others
Madras High Court · (2015) 04 MAD CK 0248
Customs Act, 1962 - Section 129(A), 129A, 17(5)
High Courts29 Apr 2015
Sudersan Impex Vs The Commissioner of Customs (Exports) and Others
Madras High Court · (2015) 04 MAD CK 0188
High Courts29 Apr 2015Allowed
Chandragiri Construction Company Vs State of Tamil Nadu and Others
Madras High Court · (2015) 4 MLJ 526
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Dismissed
K.R. Ramaswamy Vs The Chief Election Commissioner and Others
Madras High Court · (2015) 04 MAD CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 144Representation of the People Act, 1950 - Section 17Representation of the People Act, 1951 - Section 100, 101, 123, 80, 81, 81, 81
High Courts29 Apr 2015Disposed off
Arumugam and Others Vs The State
Madras High Court · (2015) 1 LW(Cri) 607
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts29 Apr 2015Allowed
ITC Limited Vs Nestle India Limited
Madras High Court · (2015) 3 LW 183
Trade Marks Act, 1999 - Section 30, 34, 35
High Courts29 Apr 2015Dismissed
Union of India and Others Vs Ponni Sugars (Erode) Limited
Madras High Court · (2015) 5 MLJ 434
Companies Act, 1956 - Section 391, 391, 391(2), 392, 393
High Courts29 Apr 2015
State of Tamil Nadu Vs Tvl. Thulasidas Muarjee and Co.
Madras High Court · (2015) 04 MAD CK 0067
Tamil Nadu General Sales Tax Act, 1959 - Section 16(2), 16[1], 16[2]
High Courts29 Apr 2015Allowed
Balakrishnan Vs Venkataraman
Madras High Court · (2015) 04 MAD CK 0065
Limitation Act, 1963 - Section 27Specific Relief Act, 1963 - Section 16(c)Transfer of Property Act, 1882 - Section 53-A
High Courts29 Apr 2015Dismissed
A. Ananthi Vs The Director General of Police and Others
Madras High Court · (2015) 04 MAD CK 0064
Constitution of India, 1950 - Article 14, 19, 20, 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 167, 173(8), 50, 57
High Courts29 Apr 2015Dismissed
Devdutt R.R. Sikka Vs Sajjanraj Nathar and Sons
Madras High Court · (2015) 04 MAD CK 0063
Negotiable Instruments Act, 1881 (NI) - Section 138Tamil Nadu Money Lenders Act, 1957 - Section 7Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003 - Section 2(5), 2(6)
High Courts29 Apr 2015Allowed
The Public Information Officer and Others Vs The Registrar, Tamil Nadu Information Commission and Others
Madras High Court · AIR 2015 Mad 169 : (2015) 5 ALLMR 78 : (2015) 4 CTC 105 : (2015) 3 RCR(Civil) 835
Constitution of India, 1950 - Article 12Kerala Co-operative Societies Act, 1969 - Section 9Right to Information Act, 2005 - Section 2(h)
High Courts29 Apr 2015Dismissed
Arumugam Vs Navaneetham and Others
Madras High Court · (2015) 04 MAD CK 0052
High Courts29 Apr 2015Dismissed
E. Ramaiah Vs Thamizhchelvan and Others
Madras High Court · (2015) 04 MAD CK 0051
Evidence Act, 1872 - Section 100, 73
High Courts29 Apr 2015Allowed
Pioneer Building Syndicate Pvt. Ltd. and Others Vs Suresh Bafna
Madras High Court · (2015) 3 LW 352
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 7 Rule 3
High Courts29 Apr 2015Allowed
C. Das and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0049
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 9Contract Act, 1872 - Section 2, 3, 4, 8
High Courts29 Apr 2015
The State of Tamil Nadu and Others Vs Raja Aided Middle School and Others
Madras High Court · (2015) 04 MAD CK 0046
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 - Section 20(3)
High Courts29 Apr 2015Disposed Off
The State of Tamil Nadu and Others Vs Hindu Middle School
Madras High Court · (2015) 04 MAD CK 0034
High Courts29 Apr 2015Dismissed
Jayaraman and Others Vs Joseph Pouvatchy
Madras High Court · (2015) 6 CTC 223 : (2015) 7 MLJ 701
Civil Procedure Code, 1908 (CPC) - Section 152