High Courts28 Apr 2015Disposed Off
S. Umamaheswaran Vs M.S.& Co.
Madras High Court · (2015) 2 MadWNCri 91
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 114 of 204
High Courts27 Apr 2015Dismissed
State Vs K.N. Ramesh Babu
Madras High Court · (2015) 3 MLJ(Cri) 410 : (2015) 4 RCR(Criminal) 771
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts27 Apr 2015Dismissed
S. Natarajan Vs S.V. Global Mills Ltd. and Others
Madras High Court · (2015) 127 CLA 497 : (2015) 191 CompCas 150
High Courts27 Apr 2015Disposed off
Galaxy Granites P. Ltd. Vs NMAA Granite P. Ltd.
Madras High Court · (2015) 191 CompCas 394
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 34, 35Interest Act, 1978 - Section 3, 3(1), 3(1)(a), 3(1)(b), 3(3)
High Courts27 Apr 2015Allowed
Radhakrishnan Raghavan Nair Vs Consul Consolidated Private Limited and Others
Madras High Court · (2016) 1 CTC 514 : (2015) 3 LW 882
Arbitration and Conciliation Act, 1996 - Section 28, 36, 9
High Courts27 Apr 2015
Murugesan Vs Sankar and Others
Madras High Court · (2015) 2 LW(Cri) 346 : (2015) 3 MLJ(Cri) 241
Criminal Procedure Code, 1973 (CrPC) - Section 325, 360, 372, 374, 378Penal Code, 1860 (IPC) - Section 307, 323, 326
High Courts27 Apr 2015Allowed
M. Bama Vs R. Nirupama and Others
Madras High Court · (2015) 5 CTC 147 : (2015) 4 LW 238 : (2015) 5 MLJ 313
High Courts27 Apr 2015Allowed
Sugirtham Rajagopal Vs G. Palani and Others
Madras High Court · (2015) 5 MLJ 166
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, 11, 114Constitution of India, 1950 - Article 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 25
High Courts27 Apr 2015Dismissed
The Joint Registrar/Managing Director, Ramanathapuram District Central Co-operative Bank Ltd. Vs U. Dhanasekaran and Others
Madras High Court · (2015) 04 MAD CK 0302
Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3, 6(4)
High Courts27 Apr 2015
Indian Power Projects Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2015) 04 MAD CK 0301
High Courts27 Apr 2015Allowed
Kattaikal Raja Vs The Secretary, State of Tamil Nadu Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0300
Constitution of India, 1950 - Article 22(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20[b][ii][B], 80[c]
High Courts27 Apr 2015Allowed
G. Malar Selvi and Others Vs State and Others
Madras High Court · (2015) 3 MLJ(Cri) 267
Penal Code, 1860 (IPC) - Section 120(b), 120-B, 147, 148, 149
High Courts27 Apr 2015Dismissed
Velu Vs Pownraj and Others
Madras High Court · (2015) 04 MAD CK 0284
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 25
High Courts27 Apr 2015Dismissed
Vishva Hindu Parishad Tamil Nadu shortly referred to as VHP Vs The Chair Person, Central Board of Film Certification (CBFC)
Madras High Court · (2015) 3 LW 175 : (2015) 5 MLJ 298
Cinematograph Act, 1952 - Section 5BConstitution of India, 1950 - Article 19(1)(a)
High Courts27 Apr 2015Allowed
A. Kannan Vs Joint Registrar of Co-op Societies and Others
Madras High Court · (2015) 147 FLR 141 : (2015) 3 LLJ 214
Constitution of India, 1950 - Article 21, 226, 300-APayment of Gratuity Act, 1972 - Section 14Tamil Nadu Co-operative Societies Act, 1983 - Section 153, 79
High Courts27 Apr 2015
Commissioner of Income Tax Vs Meera Textiles Mills P. Ltd.
Madras High Court · (2015) 04 MAD CK 0265
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts27 Apr 2015
Commissioner of Income Tax Vs Excel Cotspin India P. Ltd.
Madras High Court · (2015) 04 MAD CK 0264
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts27 Apr 2015Allowed
Madura Coats Private Limited Vs Tamil Nadu Generation and Distribution Corporation Limited and Others
Madras High Court · (2015) 04 MAD CK 0243
Constitution of India, 1950 - Article 226
High Courts27 Apr 2015Dismissed
State Vs G.K. Muralikishna and Others
Madras High Court · (2015) 04 MAD CK 0125
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(1), 167(2)
High Courts27 Apr 2015Dismissed
M.P. Meenakshisundaram Vs The Deputy Superintendent of Police, Crime Branch
Madras High Court · (2015) 04 MAD CK 0124
Drugs and Cosmetics Act, 1940 - Section 17(B)(e), 18(a)(1), 18(c), 22(i)(c), 27(b)(ii)Penal Code, 1860 (IPC) - Section 109, 114, 120(B), 274, 328