High Courts29 Apr 2015Dismissed
S. Somachandrasekaran Vs The General Manager, Tamil Nadu State Transport Corporation (Tirunelveli) Ltd. and Others
Madras High Court · (2015) 04 MAD CK 0031
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 113 of 204
High Courts29 Apr 2015Disposed Off
C. Das (Died) Vs State of Tamil Nadu
Madras High Court · (2015) 3 MadWN(Civil) 374
High Courts29 Apr 2015Dismissed
Balakrishnan S/o. Marimuthu Vs Venkataraman S/o. Narayanan
Madras High Court · (2015) 2 MadWN(Civil) 471
High Courts29 Apr 2015Disposed Off
Devdutt R.R. Sikka Vs M/s. Sajjanraj Nathar
Madras High Court · (2015) 2 MadWNCri 49
High Courts28 Apr 2015
Francis Goel Vs Commissioner of Customs (Port-Export)
Madras High Court · (2015) 322 ELT 876
Customs Tariff Act, 1975 - Section 9A, 9A(2)(b)
High Courts28 Apr 2015Allowed
Selvaraj Vs Ravichandran and Others
Madras High Court · (2015) 4 LW 424 : (2015) 6 MLJ 89
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27 (1), Order 41 Rule 28
High Courts28 Apr 2015Partly Allowed
Alagu Vs State
Madras High Court · (2015) 3 MLJ(Cri) 219
Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 109, 363, 366, 366(A), 366-A
High Courts28 Apr 2015Allowed
State of Tamil Nadu and Others Vs M. Alagumalai and Others
Madras High Court · (2015) 04 MAD CK 0303
High Courts28 Apr 2015Allowed
In Re: Escapade Real Estate Private Limited
Madras High Court · (2015) 04 MAD CK 0294
Companies Act, 1956 - Section 100, 100, 101, 101(2), 102Companies Act, 2013 - Section 52
High Courts28 Apr 2015Allowed
Ramakrishnan and Others Vs Senthilkumar and Others
Madras High Court · (2015) 04 MAD CK 0285
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 4, Order 8 Rule 10, Order 9 Rule 13, 2(9), 96(2)
High Courts28 Apr 2015Allowed
Poongudi Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0282
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 302, 387
High Courts28 Apr 2015Dismissed
Abdusalam and Others Vs S.E. Vasudevan
Madras High Court · (2015) 4 MLJ 439
Evidence Act, 1872 - Section 45
High Courts28 Apr 2015
Sri Thirumalai Traders Vs The Commercial Tax Officer (Main)
Madras High Court · (2015) 04 MAD CK 0260
Tamil Nadu Value Added Tax Act, 2006 - Section 22(2), 22(5), 27(1)(a)
High Courts28 Apr 2015
Sree Vadivambigai Ginning Industries Pvt. Ltd. and Others Vs Tamil Nadu Mercantile Bank Limited
Madras High Court · (2015) 4 BC 110 : (2015) 3 CTC 831 : (2015) 2 LW 792 : (2015) 4 MLJ 431
Companies Act, 1956 - Section 125Contract Act, 1872 - Section 100, 101, 102, 103, 104Limitation Act, 1963 - Section 10
High Courts28 Apr 2015Dismissed
Thirumuruga Ramalingam Vs Mohamed Hanifa
Madras High Court · (2015) 04 MAD CK 0226
Evidence Act, 1872 - Section 45, 73Specific Relief Act, 1963 - Section 16, 16(c)
High Courts28 Apr 2015
S. Umamaheswaran Vs M.S. and Co.
Madras High Court · (2015) 04 MAD CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 397(3), 482Evidence Act, 1872 - Section 164Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Apr 2015Disposed off
B. Soodamani and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0118
Constitution of India, 1950 - Article 14, 226, 32
High Courts28 Apr 2015Dismissed
T.K. Vasudevan Vs The District Collector of Chennai and Others
Madras High Court · (2015) 04 MAD CK 0114
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 6
High Courts28 Apr 2015Dismissed
Perumal and Others Vs Murugesan
Madras High Court · (2015) 04 MAD CK 0094
High Courts28 Apr 2015Allowed
K. Vanniaraj Vs Usha Selvakumari
Madras High Court · (2015) 3 MadWNCri 66