COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 116 of 204

High Courts24 Apr 2015Dismissed

K. Karthikeyan and Others Vs V. Anbazhagan and Others

Madras High Court · (2015) 3 CTC 842 : (2015) 4 MLJ 385 : (2015) WritLR 405

Water (Prevention and Control of Pollution) Act, 1974 - Section 4, 4(1), 4(2)(f), 5(3), 8

High Courts24 Apr 2015

TCI Hi-ways Pvt. Ltd. Vs The Commercial Tax Officer, Roving Squad-III Enforcement (Central)

Madras High Court · (2015) 04 MAD CK 0187

Tamil Nadu Value Added Tax Act, 2006 - Section 54, 67(3)(b)(2), 69, 72

High Courts24 Apr 2015

Bajaj Brothers Vs The Commercial Tax Officer, Vellore (Rural)

Madras High Court · (2015) 04 MAD CK 0186

Tamil Nadu Value Added Tax Act, 2006 - Section 19(1), 19(10)(a), 19(11), 22(2)

High Courts24 Apr 2015

Vishnu Agencies Vs The Commercial Tax Officer, Shevapet (North) Circle

Madras High Court · (2015) 04 MAD CK 0185

Tamil Nadu Value Added Tax Act, 2006 - Section 19(10)(a), 19(11)

High Courts24 Apr 2015

Sri Balaji Enterprises Vs The Deputy Commercial Tax Officer (FAC), Arakkonam Assessment Circle

Madras High Court · (2015) 04 MAD CK 0184

Tamil Nadu Value Added Tax Act, 2006 - Section 22(4), 42

High Courts24 Apr 2015Allowed

C. Ramasamy and Others Vs V. Elangovan

Madras High Court · (2015) 5 FLT 683 : (2015) 4 MLJ 566

Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 21 (1), 4

High Courts24 Apr 2015

The Managing Director, TWAD Board and Others Vs V. Sathia Jacob and Others

Madras High Court · (2015) 04 MAD CK 0109

Evidence Act, 1872 - Section 114 (g)Industrial Disputes Act, 1947 - Section 2(s), 25(B), 25(B)(2), 25B, 25B(2)(1)(a)(i)

High Courts24 Apr 2015Dismissed

Suseela Vs S. Kalyani and Others

Madras High Court · (2015) 04 MAD CK 0108

High Courts24 Apr 2015

Commissioner of Central Excise Puducherry Commissionerate Vs Customs, Excise and Service Tax Appellate Tribunal and Others

Madras High Court · (2015) 321 ELT 86

Central Excises and Salt Act, 1944 - Section 11A, 11AC

High Courts24 Apr 2015

S. Ashokan and Others Vs State and Others

Madras High Court · (2015) 3 CTC 807 : (2015) 2 LW 999 : (2015) 1 LW(Cri) 567 : (2015) 3 MLJ(Cri) 181

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 10, Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 35Criminal Procedure Code, 1973 (CrPC) - Section 482Specific Relief Act, 1963 - Section 6

High Courts24 Apr 2015

Jayalakshmi Textiles and Others Vs S.K. Kolandasamy

Madras High Court · (2015) 1 LW(Cri) 720

Criminal Procedure Code, 1973 (CrPC) - Section 428, 482Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27

High Courts24 Apr 2015Disposed Off

R. Subramanian Vs The Managing Director, Tamil Nadu State Transport Corporation (Kumbakonam Division I) Ltd.

Madras High Court · (2015) 04 MAD CK 0048

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 47(1)

High Courts24 Apr 2015Disposed Off

S. Velankanni Vs The District Elementary Educational Officer, Sivagangai and Others

Madras High Court · (2015) 04 MAD CK 0043

High Courts23 Apr 2015Allowed

Nidi Holding Vs Sir John Demonte Trust

Madras High Court · AIR 2015 Mad 199 : (2015) 5 ARBLR 590

Arbitration and Conciliation Act, 1996 - Section 11(5), 9Charitable and Religious Trusts Act, 1920 - Section 11(5), 7, 8Contract Act, 1872 - Section 23

High Courts23 Apr 2015Partly Allowed

A. Raja Vs The State

Madras High Court · (2015) 2 LW(Cri) 84

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 145, 157, 6

High Courts23 Apr 2015Dismissed

Registrar, Anna University and Others Vs S. Chandramohan and Others

Madras High Court · (2015) 5 MLJ 195

High Courts23 Apr 2015Dismissed

Kumaresan and Others Vs State of Tamil Nadu and Others

Madras High Court · (2015) 04 MAD CK 0299

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8

High Courts23 Apr 2015Dismissed

The Member Secretary, Chennai Metropolitan Development Authority Vs B. Rukmani and Others

Madras High Court · (2015) 5 MLJ 389

Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 12(2), 4(1), 5-A, 6, 7

High Courts23 Apr 2015Dismissed

Tamil Nadu State Express Transport Corporation Limited Vs D. Bhagyalakshmi and Others

Madras High Court · (2015) 04 MAD CK 0283

Penal Code, 1860 (IPC) - Section 304(A)

High Courts23 Apr 2015Allowed

G. Pandiyarajan and Others Vs The State and Others

Madras High Court · (2015) 04 MAD CK 0242

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 399