COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 118 of 204

High Courts22 Apr 2015

T.N.P. Muthoo Natarajan Trustee and Treasurer Tirupur Education Foundation Vs P.V. Ravi and Others

Madras High Court · (2015) 1 LW(Cri) 592 : (2015) 2 MLJ(Cri) 656

Criminal Procedure Code, 1973 (CrPC) - Section 203Penal Code, 1860 (IPC) - Section 120-A, 405, 418, 420, 423

Read judgment

High Courts22 Apr 2015Dismissed

Sadayan and Others Vs Paramasivam and Others

Madras High Court · (2015) 04 MAD CK 0230

Transfer of Property Act, 1882 - Section 54

Read judgment

High Courts22 Apr 2015Disposed off

Easa College of Engineering and Technology Vs The Commissioner of Town and Country Planning and Others

Madras High Court · (2015) 04 MAD CK 0228

Tamil Nadu Town and Country Planning Act, 1971 - Section 56, 57

Read judgment

High Courts22 Apr 2015Allowed

R. Murugammal Vs The Secretary to Government Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 04 MAD CK 0132

Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 307, 336, 341, 397

Read judgment

High Courts22 Apr 2015Allowed

Parameshwari Vs State of Tamil Nadu and Others

Madras High Court · (2015) 04 MAD CK 0131

Arms Act, 1959 - Section 25(1)(B)(a)Constitution of India, 1950 - Article 21Explosive Substances Act, 1908 - Section 3, 4

Read judgment

High Courts22 Apr 2015Dismissed

Keycer Agro Chemicals Limited and Others Vs Thirumalai Koneri

Madras High Court · (2015) 04 MAD CK 0130

Negotiable Instruments Act, 1881 (NI) - Section 138

Read judgment

High Courts22 Apr 2015Allowed

Vithya Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others

Madras High Court · (2015) 04 MAD CK 0115

Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 379, 397

Read judgment

High Courts22 Apr 2015Allowed

Saroja and Others Vs The State

Madras High Court · (2015) 2 LW(Cri) 357

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 306

Read judgment

High Courts22 Apr 2015Dismissed

The Management, Tamil Nadu State Transport Corporation (Madurai) Ltd. Vs The Labour Inspector and Others

Madras High Court · (2015) 04 MAD CK 0036

Industrial Disputes Act, 1947 - Section 2ATamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3

Read judgment

High Courts22 Apr 2015Disposed Off

R.D. Sethuraman Vs State

Madras High Court · (2015) 2 MadWNCri 94

Read judgment

High Courts21 Apr 2015Dismissed

P. Suresh Vs The Registrar, Co-operative Societies and Others

Madras High Court · (2015) 04 MAD CK 0386

Read judgment

High Courts21 Apr 2015Disposed off

M. Devaraj and Others Vs The District Collector, Tiruppur District and Others

Madras High Court · (2015) 04 MAD CK 0357

Read judgment

High Courts21 Apr 2015Partly Allowed

S. Thirumoorthy Vs State

Madras High Court · (2015) 2 MLJ(Cri) 696

Penal Code, 1860 (IPC) - Section 279, 304(A), 338

Read judgment

High Courts21 Apr 2015Allowed

Yasin and Others Vs The State

Madras High Court · (2015) 04 MAD CK 0318

Penal Code, 1860 (IPC) - Section 34, 392, 397

Read judgment

High Courts21 Apr 2015Allowed

S. Selva Kumar Vs State and Others

Madras High Court · (2015) 4 CTC 109

Penal Code, 1860 (IPC) - Section 294(b), 406, 498-A, 506, 506(i)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 - Section 4

Read judgment

High Courts21 Apr 2015Allowed

Ambika and Others Vs M. Shamshad and Others

Madras High Court · (2015) 4 CTC 159 : (2015) 2 LW 828 : (2015) 4 MLJ 462

Read judgment

High Courts21 Apr 2015Allowed

Lilly and Others Vs Thamimul Ansari and Others

Madras High Court · (2015) 2 LW 806

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151

Read judgment

High Courts21 Apr 2015

Sundaram Industries Limited Vs The Department of Central Excise

Madras High Court · (2015) 321 ELT 37

Read judgment

High Courts21 Apr 2015Allowed

State of Tamil Nadu and Others Vs K. Senthamarai

Madras High Court · (2015) 04 MAD CK 0237

Read judgment

High Courts21 Apr 2015

Commissioner of Income Tax Vs R. Yuvaraj

Madras High Court · (2015) 231 TAXMAN 609

Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H

Read judgment