High Courts21 Apr 2015Dismissed
R. Gobinath Vs State and Others
Madras High Court · (2015) 3 MLJ(Cri) 6 : (2015) 2 MLJ(Cri) 653
Penal Code, 1860 (IPC) - Section 120 (B), 419, 420, 467, 471
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 119 of 204
High Courts21 Apr 2015Dismissed
Dhanalakshmi and Others Vs Mohanamurali and Others
Madras High Court · (2015) 04 MAD CK 0190
Benami Transactions (Prohibition) Act, 1988 - Section 3(2)Evidence Act, 1872 - Section 68, 69, 71Hindu Succession Act, 1956 - Section 15, 8
High Courts21 Apr 2015Dismissed
S. Balasubramaniaraja Vs M. Muthusamy
Madras High Court · (2015) 04 MAD CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 415, 420
High Courts21 Apr 2015Partly Allowed
S. Pandi Vs The State
Madras High Court · (2015) 2 LW(Cri) 360
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 354, 376, 448, 450, 511
High Courts21 Apr 2015Dismissed
P. Krishnamoorthy Vs S. Sargunavathy
Madras High Court · (2015) 3 MadWNCri 15
High Courts21 Apr 2015Partly Allowed
S. Pandi Vs State rep. by the Inspector of Police
Madras High Court · (2015) 3 MadWNCri 263
High Courts21 Apr 2015Disposed Off
Dhanalakshmi Vs Mohanamurali
Madras High Court · (2015) 2 MadWN(Civil) 653
High Courts20 Apr 2015
S. Saroja Vs M.C.T.A. Rajan and Others
Madras High Court · (2015) 04 MAD CK 0351
High Courts20 Apr 2015Dismissed
S. Balakrishna Pradeep and Others Vs Tamil Nadu Uniformed Services Recruitment Board and Others
Madras High Court · (2015) 4 LW 326
Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 504
High Courts20 Apr 2015Dismissed
Vari Pharma Vs Apex Laboratories Pvt. Ltd. and Others
Madras High Court · (2015) 5 CTC 390 : (2015) 4 MLJ 657 : (2015) 64 PTC 57
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 7 Rule 11, Order 7 Rule 7Copyright Act, 1957 - Section 45, 51, 52, 55, 56Food Safety And Standards Act, 2006 - Section 22(1)(a)(2)
High Courts20 Apr 2015Dismissed
C. Nagarajan Vs M. Vennila
Madras High Court · (2015) 3 DMC 556 : (2015) 2 MLJ(Cri) 665 : (2015) 3 RCR(Criminal) 734
Protection of Women From Domestic Violence Act, 2005 - Section 12, 17, 18, 19, 19(c)
High Courts20 Apr 2015Disposed off
P. Ponnarasan Vs The Commissioner, Corporation of Chennai and Others
Madras High Court · (2015) 3 LW 102 : (2015) WritLR 475
High Courts20 Apr 2015Partly Allowed
The Managing Director, Tamil Nadu State Transport Corporation Vs Clara Jeyamani and Others
Madras High Court · (2015) 04 MAD CK 0225
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 33, 151Constitution of India, 1950 - Article 142, 227Motor Vehicles Act, 1988 - Section 158, 163, 166, 173, 33
High Courts20 Apr 2015Allowed
Malarvizhi Vs The Secretary to the Government State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0218
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 294[b], 302, 336
High Courts20 Apr 2015Dismissed
Jannath Mary Anitha Vs State and Others
Madras High Court · (2015) 04 MAD CK 0217
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 406, 498(A)
High Courts20 Apr 2015Dismissed
S. Joel Vs Union Government of India and Others
Madras High Court · (2015) 4 MLJ 257 : (2015) 3 RCR(Civil) 1011 : (2015) WritLR 397
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 8A, 9
High Courts20 Apr 2015Partly Allowed
The Superintending Engineer, Tamil Nadu Electricity Board and Others Vs Annamalai Cotton Mills (P) Limited
Madras High Court · (2015) 04 MAD CK 0207
Constitution of India, 1950 - Article 14, 226Criminal Procedure Code, 1973 (CrPC) - Section 26(b)Electricity (Supply) Act, 1948 - Section 49
High Courts20 Apr 2015Allowed
Marium Bebe Vs The Secretary to the Government Home, Prohibition and Excise Department Secretariat and Others
Madras High Court · (2015) 04 MAD CK 0206
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294[b], 336, 341, 392, 397
High Courts20 Apr 2015
Commissioner of Income Tax Vs Vidya Thangakumar
Madras High Court · (2015) 04 MAD CK 0202
Income Tax Act, 1961 - Section 143(3), 263