High Courts20 Apr 2015
Commissioner of Income Tax Vs Kongoor Textile Process
Madras High Court · (2015) 377 ITR 559
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 120 of 204
High Courts20 Apr 2015Allowed
Manimegalai Vs The Secretary to the Government Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0121
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 302, 341
High Courts20 Apr 2015Allowed
R. Parthasarathy Vs The Secretary to Government State of Tamil Nadu, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0113
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 392, 397
High Courts20 Apr 2015Dismissed
State Vs A. Kuddus
Madras High Court · (2015) 3 MLJ(Cri) 160
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 20(i), 7
High Courts17 Apr 2015Dismissed
A. Francis Vs The District Revenue Officer and Others
Madras High Court · (2015) 04 MAD CK 0317
High Courts17 Apr 2015
Thirumurugan Enterprises Vs The Additional Commissioner of Central Excise
Madras High Court · (2015) 39 STR 563
High Courts17 Apr 2015Dismissed
B. Subramaniyan Vs The Syndicate of Annamalai University and Others
Madras High Court · (2015) 3 MLJ 773
Annamalai University Act, 1928 - Section 28Annamalai University Act, 2013 - Section 55Constitution of India, 1950 - Article 14, 311, 311(2)
High Courts17 Apr 2015
E. Murugan and Others Vs The Registrar of Co-operative Societies and Others
Madras High Court · (2015) 04 MAD CK 0208
Tamil Nadu Co-operative Societies Act, 1983 - Section 138, 139, 152, 167, 167(1)
High Courts17 Apr 2015Allowed
State of Tamil Nadu and Others Vs A. Velayutham
Madras High Court · (2015) LabIC 4468 : (2015) 3 LLJ 69
Constitution of India, 1950 - Article 14, 142, 16, 226, 32
High Courts17 Apr 2015Dismissed
Selvaraj and Others Vs State
Madras High Court · (2015) 04 MAD CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 311Penal Code, 1860 (IPC) - Section 120B, 420, 465, 467, 468
High Courts17 Apr 2015Dismissed
Padmavathi Vs R. Shyam Sai Sundar and Others
Madras High Court · (2015) 04 MAD CK 0044
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 28
High Courts16 Apr 2015
Saehan Stamping Pvt. Ltd. Vs Commissioner of Central Excise, Chennai-IV
Madras High Court · (2015) 323 ELT 543
Central Excises and Salt Act, 1944 - Section 11
High Courts16 Apr 2015Dismissed
The Management, Floram Shoes India Pvt. Ltd. Vs The Presiding Officer, Principal Labour Court and Others
Madras High Court · (2015) 146 FLR 1090
Industrial Disputes Act, 1947 - Section 17-B
High Courts16 Apr 2015Dismissed
S. Unnamalai and Others Vs Alwarpet Benefit Fund Limited and Others
Madras High Court · (2015) 04 MAD CK 0375
Constitution of India, 1950 - Article 226
High Courts16 Apr 2015Partly Allowed
Adi and Others Vs State
Madras High Court · (2015) 3 MLJ(Cri) 191
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 218, 313, 428Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 24
High Courts16 Apr 2015Allowed
G. Thambidurai Vs The Tahsildar and Others
Madras High Court · (2015) 3 LW 68
High Courts16 Apr 2015
Jayaraj Vs Chockalingam Chettiar
Madras High Court · (2015) 3 CTC 801 : (2015) 2 LW 681 : (2015) 5 MLJ 207
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 15, Order 21 Rule 17, Order 21 Rule 21
High Courts16 Apr 2015Allowed
A. Arivudaiyappan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0236
High Courts16 Apr 2015Partly Allowed
P. Shanmugam Vs The Senior Divisional Manager and Others
Madras High Court · (2015) 04 MAD CK 0235