High Courts16 Apr 2015Allowed
C. Nija Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0234
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 121 of 204
High Courts16 Apr 2015Disposed off
C.V. Ananth Padmanabhan Vs Bindu
Madras High Court · (2015) 04 MAD CK 0232
High Courts16 Apr 2015Allowed
Jothimurugan Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0223
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 109, 120(b), 147, 148, 302
High Courts16 Apr 2015Dismissed
N. Ravindran Vs V. Ramachandran
Madras High Court · (2015) 04 MAD CK 0213
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 26 Rule 10A, Order 7 Rule 11, Order 8 Rule 9Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53(A)
High Courts16 Apr 2015Allowed
N.R. Harikumar Vs WW Apparels (India) Private Limited and Others
Madras High Court · (2015) 2 LW 987 : (2015) 5 MLJ 422 : (2016) 134 SCL 174
Companies Act, 1956 - Section 108, 108(1), 10F, 10-F, 111
High Courts16 Apr 2015Dismissed
Seyadhu Beedi Company Registered Firm, (Regd. No. 26/55) Vs T. Lingadurai
Madras High Court · (2015) 04 MAD CK 0192
High Courts16 Apr 2015Disposed off
C. Veerathevan Vs N. Jayaraj and Others
Madras High Court · (2015) 04 MAD CK 0189
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58
High Courts16 Apr 2015Dismissed
V. Maheswari and Others Vs Tamil Nadu Mercantile Bank Ltd. and Others
Madras High Court · (2015) 04 MAD CK 0182
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts16 Apr 2015Dismissed
K. Rajendran Vs Disciplinary Authority and Regional Manager and Others
Madras High Court · (2015) LabIC 3391
High Courts15 Apr 2015Allowed
S. Kumaresh Vs K. Nithin Sai and Others
Madras High Court · (2015) 3 DMC 93
Evidence Act, 1872 - Section 114
High Courts15 Apr 2015Dismissed
The Additional Secretary to Government, School Education Department and Others Vs Royagiri Thiru C.P. Athithanar and Others
Madras High Court · (2015) 04 MAD CK 0384
Constitution of India, 1950 - Article 226
High Courts15 Apr 2015Dismissed
G. Elangovan Vs The Chairman and Managing Director (Telecommunication Consultants India Ltd.) and Others
Madras High Court · (2015) 04 MAD CK 0383
Constitution of India, 1950 - Article 14
High Courts15 Apr 2015Dismissed
R. Alagarsamy Vs A. Narayanasamy and Others
Madras High Court · (2015) 4 LW 228
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, 100Transfer of Property Act, 1882 - Section 52
High Courts15 Apr 2015Dismissed
S. Rani and Others Vs The Secretary to Government, Department of Municipal Administration and Water Supply and Others
Madras High Court · (2015) 04 MAD CK 0311
Specific Relief Act, 1963 - Section 6Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 - Section 2(e)(ii)
High Courts15 Apr 2015Allowed
P.R. Kavitha Vs State and Others
Madras High Court · (2015) 04 MAD CK 0216
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 148, 307, 427, 506(ii)
High Courts15 Apr 2015
C. Muthupandian Vs The Secretary to Government, Government of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0211
Constitution of India, 1950 - Article 19(1)(g)Madras City Police Act, 1888 - Section 36, 39
High Courts15 Apr 2015
Canbo Electronics Private Ltd. Vs The Customs and Central Excise Settlement Commission and Others
Madras High Court · (2015) 51 GST 380
Customs Act, 1962 - Section 112, 125
High Courts15 Apr 2015Dismissed
A. Ravi Vs The District Collector and Others
Madras High Court · (2015) 04 MAD CK 0181
National Highways Act, 1956 - Section 2, 3- A, 3- A(1), 3- G(1), 3-A(1)
High Courts15 Apr 2015Allowed
V. Thoppai Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0180
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 120(B), 147, 148, 149, 201