Constitution of India, 1950 - Article 19, 19(1)(a), 19(2)Criminal Procedure Code, 1973 (CrPC) - Section 144Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 307, 324

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High Courts13 Apr 2015Dismissed

K.K. Ramesh Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 04 MAD CK 0107

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High Courts13 Apr 2015Disposed Off

Medopharm Vs Special Director, Directorate of Enforcement

Madras High Court · (2015) 132 SCL 94

Foreign Exchange Management Act, 1999 - Section 13, 35, 42, 8Foreign Exchange Regulation Act, 1973 - Section 52(2)

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High Courts13 Apr 2015Disposed Off

M/s. Royal Sundaram Alliance Insurance Co. Ltd. Vs N. Kannan

Madras High Court · (2016) 2 AnWR 536

Motor Vehicles Act, 1988 - Section 173

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High Courts13 Apr 2015Disposed Off

P.M. Palanisamy (died) Vs Krishnan

Madras High Court · (2015) 2 MadWN(Civil) 409

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High Courts13 Apr 2015Disposed Off

Dharmalingam Vs Vijayalakshmi

Madras High Court · (2015) 2 MadWN(Civil) 343

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High Courts10 Apr 2015Disposed off

Ratna Stores Pvt. Ltd. Vs K. Chandrasekar

Madras High Court · (2015) 04 MAD CK 0398

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2

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High Courts10 Apr 2015

Tamilkodi Vs N. Kalaimani and Others

Madras High Court · (2015) 4 CTC 771

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 3, 100, 63Contract Act, 1872 - Section 16Evidence Act, 1872 - Section 123(4), 13, 60(b), 63, 65

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High Courts10 Apr 2015Allowed

Omni Agate System Pvt. Ltd. Vs Southern Railway

Madras High Court · (2015) 04 MAD CK 0382

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 9

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High Courts10 Apr 2015

V. Rajamanickam Vs The Government of Tamil Nadu and Others

Madras High Court · (2015) 04 MAD CK 0374

Constitution of India, 1950 - Article 141, 226, 227, 300-A

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High Courts10 Apr 2015Allowed

V. Subbarami Reddy Vs General Manager, Southern Railway and Others

Madras High Court · (2015) 04 MAD CK 0373

Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6)

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High Courts10 Apr 2015

Swamyammal Vs Ramalingam and Others

Madras High Court · (2015) 04 MAD CK 0372

Constitution of India, 1950 - Article 15(3)

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High Courts10 Apr 2015Allowed

Santhanalakshmi and Others Vs R. Janani

Madras High Court · (2015) 2 LW(Cri) 81

Protection of Women From Domestic Violence Act, 2005 - Section 12

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High Courts10 Apr 2015Allowed

Yoganathan Vs State

Madras High Court · (2015) 2 LW(Cri) 100 : (2015) 3 MLJ(Cri) 302

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 107, 304B, 306, 34, 498(A)

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High Courts10 Apr 2015Dismissed

Mary and Others Vs The Chairman, Tamil Nadu Generation and Distribution, Corporation Ltd. and Others

Madras High Court · (2015) 2 LW 1011

Constitution of India, 1950 - Article 226, 300-AElectricity Act, 2003 - Section 164, 185(2)(a), 68Telegraph Act, 1885 - Section 10, 10(d), 11, 12, 16

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