High Courts09 Apr 2015
State of Tamil Nadu Vs Tvl. Kavitha Traders
Madras High Court · (2015) 04 MAD CK 0194
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3), 3-B
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 125 of 204
High Courts09 Apr 2015Partly Allowed
S. Gnanasekaran and Others Vs Sundarajan
Madras High Court · (2015) 04 MAD CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(b), 463, 471, 475, 476Penal Code, 1860 (IPC) - Section 120(B), 193, 194, 195, 196
High Courts09 Apr 2015Allowed
A. Jawaharlal Vs Thayammal
Madras High Court · (2015) 3 LW 287 : (2015) 5 MLJ 221
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AConstitution of India, 1950 - Article 227
High Courts09 Apr 2015Allowed
Sethulingam and Others Vs The State
Madras High Court · (2015) 3 MLJ(Cri) 231
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts09 Apr 2015Dismissed
P.V. Surendran Vs State of Tamil Nadu
Madras High Court · (2015) 04 MAD CK 0160
High Courts09 Apr 2015
The Commissioner of Central Excise Vs Rajshree Sugars and Chemicals Ltd.
Madras High Court · (2015) 04 MAD CK 0127
High Courts09 Apr 2015
Sri Agency Vs The Commercial Tax Officer
Madras High Court · (2015) 04 MAD CK 0126
Tamil Nadu Value Added Tax Act, 2006 - Section 29, 30, 71(5)(a), 71(5)(b), 72(1)(a)
High Courts09 Apr 2015Allowed
A. Beema Dowlath and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) WritLR 449
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 177, 407, 407(3), 408National Investigation Agency Act, 2008 - Section 11, 11(1), 12, 13(1), 20
High Courts09 Apr 2015Partly Allowed
Gomathi Ammal Vs S. Arunachalam and Others
Madras High Court · (2015) 3 LW 215
Hindu Succession Act, 1956 - Section 14
High Courts09 Apr 2015Allowed
Gomathi Ammal Vs S. Arunachalam
Madras High Court · (2016) 1 MadWN(Civil) 64
High Courts08 Apr 2015
V. Lakshmanan and Others Vs Commissioner of Customs Office of the Commissioner of Customs, Central Excise and Service Tax and Others
Madras High Court · (2015) 04 MAD CK 0409
Customs Act, 1962 - Section 114 (i), 114 (iii)
High Courts08 Apr 2015Disposed off
D. Umapathi Vs The Commissioner of Municipal Administration and Others
Madras High Court · (2015) 04 MAD CK 0404
High Courts08 Apr 2015Allowed
S. Janaki Vs The Secretary to Government Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 04 MAD CK 0403
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 147, 148, 302, 341, 384
High Courts08 Apr 2015Dismissed
Janardhanan Vs The State
Madras High Court · (2015) 04 MAD CK 0389
Criminal Procedure Code, 1973 (CrPC) - Section 372, 372, 373, 373, 373Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 307, 323, 324
High Courts08 Apr 2015
Tvl. Prasad Properties and Investment Pvt. Ltd. Vs State of Tamil Nadu and Others
Madras High Court · (2015) 52 GST 449 : (2015) 85 VST 113
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 129, 142Tamil Nadu General Sales Tax Act, 1959 - Section 38(4)(a)
High Courts08 Apr 2015Allowed
S. Mary Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0380
Constitution of India, 1950 - Article 22(5)Tamil Nadu Prohibition Act, 1937 - Section 4[1][aaa], 4[1][i], 4[1-A][ii]
High Courts08 Apr 2015
State of Tamil Nadu Vs Tvl. Bata India Limited
Madras High Court · (2015) 04 MAD CK 0365
Tamil Nadu General Sales Tax Act, 1959 - Section 2(r), 39-B (3)
High Courts08 Apr 2015Partly Allowed
G. Muthuvel Vs The State
Madras High Court · (2015) 2 LW(Cri) 129
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 36, 428, 438Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 342, 375, 376, 377, 506(i)
High Courts08 Apr 2015Partly Allowed
P. Chandran Vs N. Murugananthi
Madras High Court · (2015) 3 LW 305
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 9 Rule 9, Order 9 Rule 9
High Courts08 Apr 2015Dismissed
The Superintendent of Police and Commandant and Others Vs P. Amalraj
Madras High Court · (2015) 04 MAD CK 0306