COURT ARCHIVE

Madras High Court judgments, 2015

4,078 judgments · page 124 of 204

High Courts10 Apr 2015Allowed

S.N. Sumathi Vs State of Tamil Nadu and Others

Madras High Court · (2015) 04 MAD CK 0200

Constitution of India, 1950 - Article 14, 226, 31(2)Electricity Act, 2003 - Section 174, 175Land Acquisition Act, 1894 - Section 11, 11(a), 11A, 11-A, 12

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High Courts10 Apr 2015

Durai Vs State

Madras High Court · (2015) 04 MAD CK 0169

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 341, 376, 452, 506(i), 506(ii)

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High Courts10 Apr 2015Dismissed

V. Rajasekar Vs The Tamil Nadu Dr. M.G.R. Medical University and Others

Madras High Court · (2015) 04 MAD CK 0161

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High Courts10 Apr 2015Allowed

S. Amirthavalli Vs State and Others

Madras High Court · (2015) 04 MAD CK 0096

Constitution of India, 1950 - Article 22(5), 226Explosive Substances Act, 1908 - Section 3Penal Code, 1860 (IPC) - Section 147, 148, 149, 294(b), 307

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High Courts10 Apr 2015Allowed

J. Nagakesari and Others Vs State and Others

Madras High Court · (2015) 3 MLJ(Cri) 326

Penal Code, 1860 (IPC) - Section 120(b), 120B, 420, 463, 464

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High Courts10 Apr 2015Allowed

R. Duraisamy and Others Vs State and Others

Madras High Court · (2015) 2 LW(Cri) 596 : (2015) 3 MLJ(Cri) 319

Penal Code, 1860 (IPC) - Section 120b, 120-B, 294(b), 307, 415

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High Courts10 Apr 2015Dismissed

The Director of School Education, Chennai and Others Vs J. Frederick Jeyakumar and Others

Madras High Court · (2015) 04 MAD CK 0035

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High Courts10 Apr 2015Allowed

Embiotic Laboratories (P) Ltd. and Others Vs State of Tamil Nadu

Madras High Court · (2015) 2 LW(Cri) 601 : (2015) 4 MLJ(Cri) 56

Drugs and Cosmetics Act, 1940 - Section 18(a)(i), 23, 25(3), 25(4)

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High Courts10 Apr 2015Partly Allowed

Varadhan Vs Velraj

Madras High Court · (2015) 2 MadWNCri 84

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High Courts10 Apr 2015Disposed Off

Manickam Vs Paramasivam

Madras High Court · (2015) 3 MadWN(Civil) 46

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High Courts09 Apr 2015

Commissioner of Central Excise, Pondicherry Vs CESTAT, Chennai

Madras High Court · (2015) 39 STR 802

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High Courts09 Apr 2015

Caress Industries Pvt. Ltd. Vs CESTAT

Madras High Court · (2015) 322 ELT 828

Central Excises and Salt Act, 1944 - Section 11A, 11AC, 35F

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High Courts09 Apr 2015

A.K.R. Poly Industries Vs The Assistant Commissioner of Central Excise and Others

Madras High Court · (2015) 52 GST 209

Central Excises and Salt Act, 1944 - Section 35F, 35G, 35-GCustoms Act, 1962 - Section 129-E, 130

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High Courts09 Apr 2015Dismissed

The Commissioner of Police Vs Kamalaveni

Madras High Court · (2015) 04 MAD CK 0371

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High Courts09 Apr 2015Dismissed

The New India Assurance Company Ltd. Vs A. Ilayarasi and Others

Madras High Court · (2015) 04 MAD CK 0307

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High Courts09 Apr 2015Dismissed

Amutha Vs State of Tamil Nadu and Others

Madras High Court · (2015) 4 CTC 58

Constitution of India, 1950 - Article 226, 32Motor Vehicles Act, 1988 - Section 177, 3Penal Code, 1860 (IPC) - Section 147, 148, 224, 225, 294(b)

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High Courts09 Apr 2015Disposed off

R. Mahalakshmi Vs The Director General of Police, Law and Order and Others

Madras High Court · (2015) 04 MAD CK 0290

Constitution of India, 1950 - Article 14, 15, 16

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High Courts09 Apr 2015Disposed off

Perundurai Environment Protection Trust Vs The District Collector and Others

Madras High Court · (2015) 04 MAD CK 0199

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High Courts09 Apr 2015Dismissed

S. Kavya Vs The Tamil Nadu Dr. MGR Medical University and Others

Madras High Court · (2015) 04 MAD CK 0198

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High Courts09 Apr 2015Dismissed

C. Ponnurangam Vs The Secretary to Government and Others

Madras High Court · (2015) 04 MAD CK 0196

Land Acquisition Act, 1894 - Section 48, 5, 5(a)

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