High Courts07 Apr 2015
Jayalakshmi Vs Sridhar
Madras High Court · (2015) 04 MAD CK 0150
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 6 Rule 14, Order 6 Rule 16, Order 6 Rule 17
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 127 of 204
High Courts07 Apr 2015Dismissed
CSEPDI-TRISHE Consortium Vs Tamil Nadu Generation and Distribution Corporation Limited and Others
Madras High Court · (2015) 2 CTC 710
Constitution of India, 1950 - Article 14, 19(1)(g), 21, 226Right to Information Act, 2005 - Section 2(h), 4(1)(d)
High Courts07 Apr 2015
A. Annadurai Vs The Secretary to the Government of Tamil Nadu Revenue Department and Others
Madras High Court · (2015) 04 MAD CK 0105
High Courts07 Apr 2015Dismissed
C. Rajendran Vs S. Nirmala
Madras High Court · (2015) 5 MLJ 182
Evidence Act, 1872 - Section 68
High Courts07 Apr 2015
Commissioner of Income Tax Vs Mallow International
Madras High Court · (2015) 04 MAD CK 0087
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts07 Apr 2015
Commissioner of Income Tax Vs Sunrise Knitting Mills
Madras High Court · (2015) 373 ITR 337
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts07 Apr 2015Disposed off
B. Jayachander Vs The Member Secretary, Chennai Metropolitan Development Authority and Others
Madras High Court · (2015) 04 MAD CK 0083
High Courts07 Apr 2015Disposed Off
Rajan Vs Tamil Nadu State Transport Corporation
Madras High Court · (2016) 1 TNMAC 343
High Courts06 Apr 2015Dismissed
The Assistant Executive Engineer, Agriculture Engineering Department and Others Vs Rajathi and Others
Madras High Court · (2015) 04 MAD CK 0402
High Courts06 Apr 2015Allowed
Elumalai Vs The Managing Director, Tamil Nadu State Transport Corporation Limited
Madras High Court · (2015) 04 MAD CK 0397
High Courts06 Apr 2015Allowed
C. Vairamuthu Vs N. Selvaraj and Others
Madras High Court · (2015) 04 MAD CK 0364
High Courts06 Apr 2015
M. Dhanam and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0360
Constitution of India, 1950 - Article 14, 226, 32
High Courts06 Apr 2015Dismissed
K. Selvaraj Vs Regional Transport Officer, Trichirappalli and Others
Madras High Court · (2015) 4 ACC 41 : AIR 2015 Mad 149
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 19, 19(1), 19(1)(c), 19(3), 20(1)Penal Code, 1860 (IPC) - Section 304-A
High Courts06 Apr 2015
P. Yasmin Begum Vs The Chairman, Bar Council of India and Others
Madras High Court · (2015) 04 MAD CK 0320
Advocates Act, 1961 - Section 24-AConstitution of India, 1950 - Article 12
High Courts06 Apr 2015Dismissed
The Chief General Manager (Telecom) and Others Vs M. George Francis and Others
Madras High Court · (2015) 04 MAD CK 0305
Industrial Disputes Act, 1947 - Section 25-F
High Courts06 Apr 2015Disposed off
S.S. Anandaraja Vs Tamil Nadu Civil Supplies Corporation Ltd. and Others
Madras High Court · (2015) 3 LLJ 377 : (2015) 3 LW 732
Industrial Disputes Act, 1947 - Section 2(s)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts06 Apr 2015
Banyan Networks Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 566 : (2015) 233 TAXMAN 245
Income Tax Act, 1961 - Section 143(1), 143(2), 143(3), 260A, 35
High Courts06 Apr 2015
V.K.N. Hardwares Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0154
Tamil Nadu Value Added Tax Act, 2006 - Section 3(2), 3(4), 3(4)(a), 51, 52
High Courts06 Apr 2015Allowed
A. Zahir Hussain Vs The Registrar, Debt Recovery Appellate Tribunal and Others
Madras High Court · (2015) 04 MAD CK 0153
Constitution of India, 1950 - Article 142, 226, 227
High Courts06 Apr 2015Allowed
Navaneetha Krishnan and Others Vs State
Madras High Court · (2015) 1 LW(Cri) 693
Constitution of India, 1950 - Article 14, 21, 22, 39-ACriminal Procedure Code, 1973 (CrPC) - Section 303, 304, 317, 439(1)(b), 440Penal Code, 1860 (IPC) - Section 395, 397