High Courts06 Apr 2015Dismissed
S. Muthukrishnan Vs The Director and Others
Madras High Court · (2015) 04 MAD CK 0149
Constitution of India, 1950 - Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 128 of 204
High Courts06 Apr 2015Allowed
S. Soundar Rajan and Others Vs State
Madras High Court · (2015) 04 MAD CK 0148
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7Stamp Act, 1899 - Section 47(3)
High Courts06 Apr 2015Allowed
Kaviyan School Vs The Director of Matriculation Schools
Madras High Court · (2015) 2 LW 601 : (2015) 3 MLJ 792
Evidence Act, 1872 - Section 114
High Courts06 Apr 2015Dismissed
L. Leef Brighty Vs The Director of School Education and Others
Madras High Court · (2015) 04 MAD CK 0085
Constitution of India, 1950 - Article 14, 16
High Courts06 Apr 2015Allowed
Jayasankar and Others Vs State
Madras High Court · (2015) 3 MLJ(Cri) 314
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 376, 376(2)(g), 450, 458
High Courts06 Apr 2015Disposed Off
Navaneetha Krishnan Vs State
Madras High Court · (2015) 2 MadWNCri 53
High Courts01 Apr 2015Allowed
J. Ravikrishna and Others Vs Sathya Nagar Welfare Association and Others
Madras High Court · (2015) 4 CTC 505
High Courts01 Apr 2015
P. Sengodan and Others Vs Nagappan and Others
Madras High Court · (2015) 04 MAD CK 0406
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1), 145(4), 439Penal Code, 1860 (IPC) - Section 147, 148, 323, 341, 427
High Courts01 Apr 2015Allowed
Ignacimuthu Vs The Director of Elementary Education and Others
Madras High Court · (2015) 04 MAD CK 0401
Constitution of India, 1950 - Article 14
High Courts01 Apr 2015Allowed
Ramu and Others Vs S. Venkatachalam and Others
Madras High Court · (2015) 147 FLR 690 : (2015) 3 LLJ 592 : (2015) 3 LW 751
Motor Vehicles Act, 1988 - Section 10, 11, 149, 18, 2
High Courts01 Apr 2015Dismissed
A. Thankasamy Vs Rajam and Others
Madras High Court · (2015) 4 LW 80
Workmens Compensation Act, 1923 - Section 12, 12(1), 2(1)(e), 30
High Courts01 Apr 2015Disposed off
The United India Insurance Co. Ltd. Vs Ranjith Singh and Others
Madras High Court · (2015) 04 MAD CK 0394
High Courts01 Apr 2015Dismissed
A. Hari Kumar Vs P. Rajendra Kumar and Others
Madras High Court · (2015) 4 CTC 386
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 10(3)(a)(i)
High Courts01 Apr 2015Allowed
A. Ramiah Vs The Secretary to Government, Government of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0388
High Courts01 Apr 2015
D. Premakumari Vs Ravichandran and Others
Madras High Court · (2015) 04 MAD CK 0387
High Courts01 Apr 2015Allowed
K. Devaraj Vs Tamil Nadu Electricity Board and Others
Madras High Court · (2015) 04 MAD CK 0379
High Courts01 Apr 2015Disposed off
G. Jeyachandran Vs Radha
Madras High Court · (2015) 04 MAD CK 0378
Transfer of Property Act, 1882 - Section 106
High Courts01 Apr 2015Disposed off
Thiruneelakandar Agencies Vs The Assistant Commissioner (CT) Shavapet Circle
Madras High Court · (2015) 04 MAD CK 0370
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 19, 19(1), 22 (2)
High Courts01 Apr 2015Dismissed
P.G. Rajagopal and Others Vs The Registrar General, High Court of Madras and Others
Madras High Court · (2015) 04 MAD CK 0368
High Courts01 Apr 2015Dismissed
C. Rani Vs The Commissioner, Tambaram Municipality and Others
Madras High Court · (2015) 04 MAD CK 0363
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 226