High Courts01 Apr 2015
Deva Construction Contractors Pvt. Ltd. Vs The Commercial Tax Officer and Others
Madras High Court · (2015) 04 MAD CK 0144
Central Sales Tax Act, 1956 - Section 3
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 130 of 204
High Courts01 Apr 2015Dismissed
T. Bhuvaneswari Vs The District Collector-cum-District Magistrate and Others
Madras High Court · (2015) 3 MLJ 641
Constitution of India, 1950 - Article 14, 300-AElectricity Act, 2003 - Section 164, 38, 40, 67(1), 67(2)Telegraph Act, 1885 - Section 10, 10, 10(d), 11, 12
High Courts01 Apr 2015Dismissed
G. Mohana Sundaram Vs State and Others
Madras High Court · (2015) 04 MAD CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 162, 190, 197Evidence Act, 1872 - Section 27Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 17, 6, 7
High Courts01 Apr 2015Allowed
M. Gopalakrishnan Vs The Principal Secretary to Government
Madras High Court · (2015) 04 MAD CK 0141
High Courts01 Apr 2015Allowed
D. Kalaichelvan Vs Union Bank of India and Others
Madras High Court · (2015) 04 MAD CK 0140
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19
High Courts01 Apr 2015Dismissed
S. Gethaapathy and Others Vs The Secretary to Government and Others
Madras High Court · (2015) 04 MAD CK 0139
Constitution of India, 1950 - Article 309, 315Motor Vehicles Act, 1988 - Section 213
High Courts01 Apr 2015Dismissed
T. Mohanraj Vs Akila Thiruvidancore Siddha Vaidhya Sangam and Others
Madras High Court · (2015) 2 CTC 673
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 2 Rule 2, Order 23 Rule 1A, Order 23 Rule 3A
High Courts01 Apr 2015Disposed off
R. Rukmani Vs Jayakumar
Madras High Court · (2015) 04 MAD CK 0136
Land Acquisition Act, 1894 - Section 30, 31(2), 4(1)
High Courts01 Apr 2015Dismissed
V. Bragan Nayagi Vs R.R. Jeyaprakasam and Others
Madras High Court · (2015) 4 MLJ 538
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11 (a), Order 7 Rule 13Transfer of Property Act, 1882 - Section 69
High Courts01 Apr 2015Allowed
V. Bhoopathy Vs Union of India and Others
Madras High Court · (2015) 3 LW 27 : (2015) WritLR 418 : (2015) WritLR 305
Penal Code, 1860 (IPC) - Section 381, 419, 420, 467, 468
High Courts01 Apr 2015Dismissed
Union of India and Others Vs The Registrar, Central Administrative Tribunal and Others
Madras High Court · (2015) 04 MAD CK 0084
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 226
High Courts01 Apr 2015Dismissed
T. Maheswari Vs R. Shanthi and Others
Madras High Court · (2015) 04 MAD CK 0037
High Courts01 Apr 2015Disposed Off
Venugopal Vs Gangadevi
Madras High Court · (2015) 3 MadWN(Civil) 403
High Courts01 Apr 2015Disposed Off
Nesamony (Died) Vs Selvamony
Madras High Court · (2016) 2 MadWN(Civil) 161
Specific Relief Act, 1963 - Section 34, Section 38
High Courts31 Mar 2015Allowed
S. Kanthimathiammal and Others Vs Nagammal and Others
Madras High Court · (2015) 4 CTC 666 : (2015) 4 LW 233 : (2015) 5 MLJ 800
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 153
High Courts31 Mar 2015
N. Santhi and Others Vs The Secretary, Tamil Nadu Public Service Commission and Others
Madras High Court · (2015) 03 MAD CK 0617
Motor Vehicles Act, 1988 - Section 15, 15(i), 3, 9
High Courts31 Mar 2015Allowed
Patel Wood Works Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 03 MAD CK 0599
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 18(2), 19, 19(1), 22(2)
High Courts31 Mar 2015Dismissed
P.K. Atheeque Ahamed Vs State and Others
Madras High Court · (2015) 3 MLJ(Cri) 4
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294(b), 506(i), 506(ii)
High Courts31 Mar 2015Dismissed
M. Mohamed Abbas Vs The Chief Secretary, Government of Tamil Nadu and Others
Madras High Court · AIR 2015 Mad 237 : (2015) 4 CTC 132 : (2015) 3 DMC 802 : (2015) 6 MLJ 49 : (2015) 3 RCR(Civil) 1017 : (2015) WritLR 646
Constitution of India, 1950 - Article 13(2), 13(3)(a), 14, 15, 15(1)Criminal Procedure Code, 1973 (CrPC) - Section 125