High Courts31 Mar 2015Partly Allowed
Shanmugananda Bajanai Mutt and Others Vs Shanmugananda Bajani Mutt and Others
Madras High Court · (2015) 03 MAD CK 0361
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 132 of 204
High Courts31 Mar 2015Dismissed
Singaravelu Udayar Vs Balagurusamy and Others
Madras High Court · (2015) 03 MAD CK 0353
High Courts31 Mar 2015Allowed
Daniel Durairaj Vs State of Puducherry
Madras High Court · (2015) 03 MAD CK 0343
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts31 Mar 2015Dismissed
K. Kuppan Vs Pandurangan
Madras High Court · (2015) 03 MAD CK 0334
Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 195, 463
High Courts31 Mar 2015Dismissed
T. Soundararajan and Others Vs The Chairman, Chennai Port Trust and Others
Madras High Court · (2015) 4 MLJ 129
High Courts31 Mar 2015Allowed
Ramya Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0332
Constitution of India, 1950 - Article 21Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts31 Mar 2015Dismissed
Syed Ahemed and Others Vs Venkatyesh and Others
Madras High Court · (2015) 03 MAD CK 0331
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58
High Courts31 Mar 2015
The District Collector, Salem and Others Vs Palanisamy and Others
Madras High Court · (2015) 2 LW 631
Constitution of India, 1950 - Article 46
High Courts31 Mar 2015
The District Collector and Others Vs S. Rajasekaran and Others
Madras High Court · (2015) 3 LW 626 : (2015) 4 MLJ 559 : (2015) WritLR 803
Constitution of India, 1950 - Article 300-ATamil Nadu Town and Country Planning Act, 1971 - Section 47
High Courts31 Mar 2015Dismissed
R. Harikrishnan Vs The Collector and Others
Madras High Court · (2015) 03 MAD CK 0306
Constitution of India, 1950 - Article 46
High Courts31 Mar 2015
Thiru. A. Krishna Manthri and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0302
High Courts31 Mar 2015Dismissed
Mariammal and Others Vs Narayanan
Madras High Court · (2015) 4 CTC 403
High Courts31 Mar 2015
Rajan Vs State
Madras High Court · (2015) 03 MAD CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 376, 417
High Courts31 Mar 2015Allowed
N. Santosh Kumar and Others Vs The Tamil Nadu Public Service Commission and Others
Madras High Court · (2015) LabIC 3705 : (2015) 4 MLJ 281
Constitution of India, 1950 - Article 16, 16(1), 16(2), 16(4), 16(4-A)
High Courts31 Mar 2015
T. Nellaikumar Vs The State of Tamilnadu and Others
Madras High Court · (2015) 5 LW 420
Constitution of India, 1950 - Article 142, 19(5), 21, 25, 300
High Courts31 Mar 2015Dismissed
T. Kalavathy Vs Veera Exports, Karur
Madras High Court · (2015) 2 MadWNCri 186
High Courts31 Mar 2015Disposed Off
M/s. Appolo Corrugations Private Limited Vs C. Sadasivam
Madras High Court · (2015) 2 MadWN(Civil) 495
High Courts30 Mar 2015Dismissed
C. Bakkyam Vs National Insurance Company Ltd. and Others
Madras High Court · (2015) 03 MAD CK 0629
High Courts30 Mar 2015Dismissed
Anbumani Vs The State
Madras High Court · (2015) 03 MAD CK 0628
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 376, 415, 417, 420, 90