High Courts31 Mar 2015Dismissed
Thiru Syed Ahemed and Others Vs Thiru Venkatyesh and Others
Madras High Court · (2015) 4 MLJ 683
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 131 of 204
High Courts31 Mar 2015Allowed
Senthil Vs Inspector of Police
Madras High Court · (2015) 2 MLJ(Cri) 641
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 302, 34
High Courts31 Mar 2015Dismissed
P. Sundaramurthy Vs The Secretary to Government, Government of Tamil Nadu, Tourism, Cultural and Religious Department and Others
Madras High Court · (2015) 03 MAD CK 0554
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 114, 114-A, 61, 69[1], 70[1][ii]
High Courts31 Mar 2015Dismissed
C. Balachandran and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0549
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 2(3)Land Acquisition Act, 1894 - Section 10, 11, 11A, 11-A, 12(2)
High Courts31 Mar 2015Partly Allowed
The Special Tahsildar (ADW) Vs Andiyappa Chettiar and Others
Madras High Court · (2015) 3 LW 310
Land Acquisition Act, 1894 - Section 12, 18(1), 23(1), 4(1), 7(2)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 - Section 7, 7(2)
High Courts31 Mar 2015Disposed off
Member Secretary, Chennai Metropolitan Development Authority Vs Santhosh Devi Jain and Others
Madras High Court · (2015) 4 MLJ 596
High Courts31 Mar 2015Dismissed
Thiruvalluvar University Employees' Union Vs Thiruvalluvar University and Others
Madras High Court · (2015) 2 LLJ 720 : (2015) 3 LLN 767
Constitution of India, 1950 - Article 162, 226, 309Industrial Disputes Act, 1947 - Section 10, 12, 12(1), 12(4), 2(j)
High Courts31 Mar 2015Disposed off
Issac Ponraj and Others Vs P. Stella Jesumathy and Others
Madras High Court · (2015) 03 MAD CK 0527
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 401(1), 407(2)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts31 Mar 2015Dismissed
Appolo Corrugations Private Limited Vs C. Sadasivam
Madras High Court · (2015) 03 MAD CK 0521
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i)
High Courts31 Mar 2015Dismissed
Madura Coats Private Limited Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (2015) 03 MAD CK 0466
Industrial Disputes Act, 1947 - Section 11, 33, 33(2)(b), 33(A)Limitation Act, 1963 - Section 5
High Courts31 Mar 2015Allowed
Shanmugam Vs The Secretary to the Government, Government of Tamil Nadu (Home) Prohibition and Excise Dept. and Others
Madras High Court · (2015) 03 MAD CK 0465
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 392, 397
High Courts31 Mar 2015Allowed
Heeramma Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0458
Constitution of India, 1950 - Article 21
High Courts31 Mar 2015Allowed
A. Jayamary Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0408
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 379, 380Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts31 Mar 2015Dismissed
T. Murugesan Vs S. Murugan and Others
Madras High Court · (2015) 03 MAD CK 0391
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts31 Mar 2015
Pointec Pens Pvt. Ltd. Vs The Additional Superintendent of Police and Others
Madras High Court · (2015) 03 MAD CK 0390
Tamil Nadu Prohibition Act, 1937 - Section 14, 14(4), 4, 4(1), 4(1)(a)
High Courts31 Mar 2015Disposed off
K. Jegannathan Vs The Divisional Engineer, National Highways and Others
Madras High Court · (2015) 2 LW 750
High Courts31 Mar 2015
Hotel and Bar (FL.3) Association of Tamil Nadu (HOBAT) Vs The Secretary to Government and Others
Madras High Court · (2015) 2 LW 497
Constitution of India, 1950 - Article 14, 19, 19(1), 19(1)(a), 19(1)(g)Tamil Nadu Value Added Tax Act, 2006 - Section 19, 2(15), 2(38), 2(40), 2(41)
High Courts31 Mar 2015Dismissed
Ganesan Vs The District Collector and Others
Madras High Court · (2015) 03 MAD CK 0367
Criminal Procedure Code, 1973 (CrPC) - Section 107
High Courts31 Mar 2015
T. Kalavathy Vs Veera Exports
Madras High Court · (2015) 03 MAD CK 0366
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 87
High Courts31 Mar 2015Dismissed
M. Paulraj Vs N. Paramasivan
Madras High Court · (2015) 03 MAD CK 0362
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27