High Courts01 Apr 2015Disposed off
National Insurance Company Ltd. Vs N. Ponnan and Others
Madras High Court · (2015) 04 MAD CK 0362
Motor Vehicles Act, 1988 - Section 10, 11, 149, 157, 18Workmens Compensation Act, 1923 - Section 10
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 129 of 204
High Courts01 Apr 2015Allowed
Muruganandham Vs State
Madras High Court · (2015) 1 LW(Cri) 681
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 50, 50(1), 52, 57
High Courts01 Apr 2015Dismissed
S. Nandhivarman and Others Vs J. Kumaran and Others
Madras High Court · (2015) 4 MLJ 644
Constitution of India, 1950 - Article 141, 15(4), 16, 16(1), 16(2)
High Courts01 Apr 2015Dismissed
Jayanthilal Vs V.M. Muthu Kumar and Others
Madras High Court · (2015) 4 CTC 764 : (2015) 3 LW 324
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(1), 10(2)(ii)(a), 26
High Courts01 Apr 2015Allowed
Ravikumar Vs The Bharathidasan University
Madras High Court · (2015) 3 LLN 503 : (2015) 3 LW 736
High Courts01 Apr 2015Dismissed
National Insurance Company Ltd. Vs P. Suresh and Others
Madras High Court · (2015) 04 MAD CK 0295
Workmens Compensation Act, 1923 - Section 2(g), 2(l)
High Courts01 Apr 2015
Bharat Steels Vs The Commercial Tax Officer
Madras High Court · (2015) 04 MAD CK 0275
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 19, 19(1), 22 (2)
High Courts01 Apr 2015
Sree Annapoorna Hospitality Services Pvt. Limited Vs The Commissioner of Customs Central Excise and Service Tax
Madras High Court · (2015) 39 STR 804
Finance Act, 1994 - Section 73, 73(1)Tamil Nadu Value Added Tax Act, 2006 - Section 7(1)(b)
High Courts01 Apr 2015
K.B. Hardwares Vs Commercial Tax Officer
Madras High Court · (2015) 04 MAD CK 0273
High Courts01 Apr 2015
Thiru. S. Philip Vs The Commercial Tax Officer
Madras High Court · (2015) 04 MAD CK 0272
Tamil Nadu Value Added Tax Act, 2006 - Section 16(1), 16(1)(a), 27, 27(1)(a)
High Courts01 Apr 2015Dismissed
A. Sulthankhan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0191
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1(a), Order 39 Rule 1(c), Order 47 Rule 1
High Courts01 Apr 2015Allowed
Adi Penthecosthe Sathya Sabhai Vs V.T. Alexander
Madras High Court · (2015) 4 CTC 396 : (2015) 3 LW 62 : (2015) 4 MLJ 410
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32
High Courts01 Apr 2015Dismissed
V.S. Sridharan Vs V. Baby Mehala
Madras High Court · (2015) 04 MAD CK 0158
Civil Procedure Code, 1908 (CPC) - Section 24, 47Contract Act, 1872 - Section 28
High Courts01 Apr 2015
R. Badrinarayanan Vs State
Madras High Court · (2015) 04 MAD CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 451Penal Code, 1860 (IPC) - Section 394
High Courts01 Apr 2015
Senthilnathan Vs The Inspector of Police
Madras High Court · (2015) 04 MAD CK 0156
Penal Code, 1860 (IPC) - Section 294(b), 420, 506(ii)
High Courts01 Apr 2015Dismissed
K. Selvamani Vs State of Tamil Nadu
Madras High Court · (2015) 04 MAD CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 227, 228, 238, 239Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts01 Apr 2015Allowed
Hamsa Vs Government of Tamil Nadu and Others
Madras High Court · (2015) CriLJ 2689
Constitution of India, 1950 - Article 21, 22, 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts01 Apr 2015Dismissed
K. Sivasangeetha Vs The Registrar and Others
Madras High Court · (2015) 04 MAD CK 0147
High Courts01 Apr 2015Dismissed
I. Ilangovan Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 04 MAD CK 0146
Constitution of India, 1950 - Article 15, 15(5), 16(4), 21-A, 30
High Courts01 Apr 2015
Tvl. International Wires Vs The Appellate Deputy Commissioner and Others
Madras High Court · (2015) 04 MAD CK 0145