High Courts30 Mar 2015
Rainbow Foundations Limited Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 03 MAD CK 0622
Constitution of India, 1950 - Article 14, 19(1)(g), 265, 366(29A)(b)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 133 of 204
High Courts30 Mar 2015Dismissed
Santhirakani and Others Vs Vijaya and Others
Madras High Court · (2015) 03 MAD CK 0615
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 47 Rule 47, 151
High Courts30 Mar 2015Dismissed
United India Insurance Company Ltd. Vs Tmt. Paavayee and Others
Madras High Court · (2015) 03 MAD CK 0604
Workmens Compensation Act, 1923 - Section 3(1), 30
High Courts30 Mar 2015
Rishikesh Electricals Vs Assistant Commissioner (CT)
Madras High Court · (2015) 83 VST 229
Tamil Nadu Value Added Tax Act, 2006 - Section 27, 3
High Courts30 Mar 2015
In Re: ETA Power Gen Private Limited
Madras High Court · (2015) 03 MAD CK 0553
Companies Act, 1956 - Section 100, 100, 101, 101, 102Companies Act, 2013 - Section 117
High Courts30 Mar 2015Dismissed
National Insurance Co. Ltd. Vs R. Eswari and Others
Madras High Court · (2015) 3 ACC 228
Workmens Compensation Act, 1923 - Section 30
High Courts30 Mar 2015
Kumaravel and Others Vs State and Others
Madras High Court · (2015) 2 MLJ(Cri) 541
Penal Code, 1860 (IPC) - Section 120B, 147, 279, 307, 324
High Courts30 Mar 2015Dismissed
Lakshmi and Others Vs Suresh Babu and Others
Madras High Court · (2015) 03 MAD CK 0461
High Courts30 Mar 2015Disposed off
Union of India and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0457
High Courts30 Mar 2015Allowed
B.M. Sivanarayanan Sah Vs Breadway and Others
Madras High Court · (2015) 4 MLJ 403
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 96, Order 21 Rule 97Constitution of India, 1950 - Article 227
High Courts30 Mar 2015Dismissed
K.P.N. Travels India Limited Vs Poonamallee
Madras High Court · (2015) 03 MAD CK 0405
Motor Vehicles Act, 1988 - Section 88, 88(11)(iii)
High Courts30 Mar 2015Partly Allowed
Neelammal Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0401
Land Acquisition Act, 1894 - Section 23, 23(2), 4(1)
High Courts30 Mar 2015
Sunitha Venkatram and Others Vs Divya Rayapati
Madras High Court · (2015) 2 MLJ(Cri) 385
Border Security Force Act, 1968 - Section 141, 84Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 5 Rule 1, Order 9 Rule 9, 115, 24Constitution of India, 1950 - Article 14, 141, 21, 215, 226
High Courts30 Mar 2015Disposed off
ICICI Lombard GIC Ltd. Vs N.S.K. Builders
Madras High Court · (2015) 4 ACC 569 : (2015) 4 ACC 152 : (2015) 4 CTC 390 : (2015) 3 LW 179 : (2015) 4 MLJ 264
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 21, 38Motor Vehicles Act, 1988 - Section 140, 141, 142, 166, 174
High Courts30 Mar 2015Dismissed
United India Insurance Company Ltd. Vs R. Porkodi and Others
Madras High Court · (2015) 03 MAD CK 0359
High Courts30 Mar 2015Allowed
P. Manoharan Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0346
High Courts30 Mar 2015Dismissed
R. Manoharan Vs The Director of School Education
Madras High Court · (2015) 03 MAD CK 0345
Constitution of India, 1950 - Article 226, 309
High Courts30 Mar 2015Disposed off
Janmathul Vs The Joint Sub Registrar - II
Madras High Court · (2015) 03 MAD CK 0340
Limited Liability Partnership Act, 2008 - Section 12(1)Stamp Act, 1899 - Section 40, 56(1)
High Courts30 Mar 2015Allowed
Sasikumar Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 03 MAD CK 0323
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 294(b), 307, 341, 380, 387
High Courts30 Mar 2015Allowed
S. Anand Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 03 MAD CK 0322
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 294(b), 307, 353, 379, 506(ii)