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Madras High Court judgments, 2015

4,078 judgments · page 134 of 204

High Courts30 Mar 2015Partly Allowed

N. Natarajan Vs The Executive Officer

Madras High Court · (2015) 2 CTC 681 : (2015) 2 LW 531

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b), Order 41 Rule 27(b), Order 42 Rule 42, 100Criminal Procedure Code, 1973 (CrPC) - Section 340, 340(1), 482Evidence Act, 1872 - Section 165
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High Courts30 Mar 2015Allowed

Alwyin Vs State

Madras High Court · (2015) CriLJ 3835 : (2015) 2 MLJ(Cri) 521

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 34, 392, 397, 454, 454(ii)
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High Courts30 Mar 2015Allowed

N.V. Thayumanavar Vs State

Madras High Court · (2015) CriLJ 3905

Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 397, 397(1), 397(2)Judges (Protection) Act, 1985 - Section 2, 3Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 167, 405
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