High Courts26 Mar 2015Allowed
Mahalakshmi Textile Mills Ltd. Vs M. Peter and Others
Madras High Court · (2015) 03 MAD CK 0603
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 136 of 204
High Courts26 Mar 2015
Commissioner of Service Tax Vs Aircel Cellular Ltd.
Madras High Court · (2015) 39 STR 394
Finance Act, 1994 - Section 65(109a)
High Courts26 Mar 2015
P. Muthukaruppan Vs Joint Commissioner of Income Tax
Madras High Court · (2015) 375 ITR 243 : (2015) 234 TAXMAN 394
Banking Regulation Act, 1949 - Section 51Companies Act, 1956 - Section 617Income Tax Act, 1961 - Section 131, 133A, 269SS, 269T, 271D
High Courts26 Mar 2015Dismissed
K. Anand and Others Vs G. Sivakumar and Others
Madras High Court · (2015) 4 MLJ 669
High Courts26 Mar 2015Dismissed
K. Marimuthu and Others Vs V. Jagatheesan and Others
Madras High Court · (2015) 03 MAD CK 0526
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts26 Mar 2015Allowed
P.V. Mammu Haji Vs C.H. Jayaprakash and Others
Madras High Court · (2015) 03 MAD CK 0522
Civil Procedure Code, 1908 (CPC) - Section 115, 148, 151Limitation Act, 1963 - Section 5
High Courts26 Mar 2015
India Pistons Ltd. Vs Superintendent of Central Excise
Madras High Court · (2015) 320 ELT 57
Central Excises and Salt Act, 1944 - Section 11AA
High Courts26 Mar 2015
S. Parveen and Others Vs N. Shameemkhan and Others
Madras High Court · (2015) 03 MAD CK 0455
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 21
High Courts26 Mar 2015Allowed
R. Subbaraya Gounder Vs Kaliyappan
Madras High Court · (2015) 03 MAD CK 0411
High Courts26 Mar 2015Allowed
E. Venkatrayan Vs State and Others
Madras High Court · (2015) 03 MAD CK 0406
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 336, 341, 392, 427, 506(ii)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts26 Mar 2015Allowed
V. Kasthuri and Others Vs The District Collector/Inspector of Panchayats and Others
Madras High Court · (2015) 03 MAD CK 0388
Tamil Nadu Panchayats Act, 1994 - Section 205, 205(1), 205(8)
High Courts26 Mar 2015
National Insurance Co. Ltd. Vs Tmt. C. Chellammal and Others
Madras High Court · (2015) 03 MAD CK 0364
High Courts26 Mar 2015Allowed
Mayakkal Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 03 MAD CK 0330
Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts26 Mar 2015
P. Murugan Vs State
Madras High Court · (2015) 03 MAD CK 0321
Penal Code, 1860 (IPC) - Section 302
High Courts26 Mar 2015Dismissed
New India Assurance Co. Ltd. Vs P. Pandi and Others
Madras High Court · (2015) 03 MAD CK 0273
Workmens Compensation Act, 1923 - Section 2(1), 2(g), 4(1)(c)(ii)
High Courts26 Mar 2015Disposed off
Chief Secretary and Others Vs V. Bhavani Subbaroyan
Madras High Court · (2015) 2 LW 745 : (2015) 4 MLJ 19 : (2015) WritLR 363
Advocates Act, 1961 - Section 34
High Courts26 Mar 2015Allowed
V. Narayanasamy Vs Union of India and Others
Madras High Court · (2015) 03 MAD CK 0225
Constitution of India, 1950 - Article 14, 16, 162, 309
High Courts26 Mar 2015Dismissed
P. Valmeeki Vs The Chief Manager/Disciplinary Authority and Others
Madras High Court · (2015) 03 MAD CK 0224
Banking Regulation Act, 1949 - Section 10, 10 (1)(b)(i), 10(1)(b)(i)
High Courts26 Mar 2015Partly Allowed
S. Sivagami and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0223
High Courts26 Mar 2015Allowed
V. Reghuvaran Nair Vs State of Tamilnadu and Others
Madras High Court · (2015) 03 MAD CK 0222