High Courts26 Mar 2015Dismissed
Sanchar Nigam Association of Telecom Technical Assistants and Others Vs The Union of India and Others
Madras High Court · (2015) 03 MAD CK 0221
Constitution of India, 1950 - Article 226, 227, 309, 311
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 137 of 204
High Courts26 Mar 2015
Deputy Commissioner of Central Excise Vs Dorcas Market Makers Pvt. Ltd. and Others
Madras High Court · (2015) 321 ELT 45
Central Excises and Salt Act, 1944 - Section 11-A, 11B, 11-B, 12, 12(1)Customs Act, 1962 - Section 25(1), 27, 27(1), 28C
High Courts26 Mar 2015Dismissed
Regional Deputy Director, Director of Town and Country Planning and Others Vs L and T Arun Excello Realty Pvt. Ltd. and Others
Madras High Court · (2015) 4 MLJ 37
High Courts26 Mar 2015Dismissed
Management of Tractors and Farm Equipment Ltd. Vs Joint Commissioner of Labour and Others
Madras High Court · (2015) LabIC 3031
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 2(b), 2A, 4(1), 4(2)
High Courts26 Mar 2015
N. Ravi and Others Vs S.K. Thirunavukkarasu and Others
Madras High Court · (2015) 2 LW 613 : (2015) 4 MLJ 172
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 28, 151Constitution of India, 1950 - Article 227
High Courts26 Mar 2015
Aliyar Syed Thaha Mohamed Jalal Vs Addl./Jt. Secy., Department of Revenue
Madras High Court · (2015) 325 ELT 296
Customs Act, 1962 - Section 108, 77
High Courts26 Mar 2015
WIPRO Ltd. Vs Assistant Commissioner Commercial Tax Department
Madras High Court · (2015) 52 GST 557
Tamil Nadu Value Added Tax Act, 2006 - Section 17, 19, 19(1)
High Courts26 Mar 2015Dismissed
V. Ganapathi Subramanian Vs The Inspector of Police
Madras High Court · (2015) 2 MadWNCri 69
High Courts26 Mar 2015Disposed Off
Anshu Tyagi Vs Directorate of Distance Education, Annamalai University
Madras High Court · (2015) 1 CWC 875
High Courts25 Mar 2015Partly Allowed
P. Karapuranahaswamy Vs C. Shanmuga Sundaram and Others
Madras High Court · (2015) 03 MAD CK 0621
High Courts25 Mar 2015Dismissed
Pachiappan and Others Vs Deivanai and Others
Madras High Court · (2015) 03 MAD CK 0613
High Courts25 Mar 2015Partly Allowed
The United India Insurance Company Ltd. Vs Lalitha Dhamodharan and Others
Madras High Court · (2015) 03 MAD CK 0584
High Courts25 Mar 2015Dismissed
Sharath Srinivas Vs Union of India and Others
Madras High Court · (2015) 03 MAD CK 0552
High Courts25 Mar 2015
Selvasubramaniam Vs Subburathinam
Madras High Court · (2015) 3 LW 7 : (2015) 4 MLJ 452
Evidence Act, 1872 - Section 5, 60, 68, 69, 90
High Courts25 Mar 2015
State of Tamil Nadu Vs Tvl. Olympic Cards Ltd.
Madras High Court · (2015) 03 MAD CK 0464
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)(b)
High Courts25 Mar 2015Disposed off
M. Abinaya Vs The Commissioner, Directorate of Technical Education (DTE) and Others
Madras High Court · (2015) 03 MAD CK 0400
High Courts25 Mar 2015Dismissed
S. Dhanalakshmi Vs D. Raghuram Reddy and Others
Madras High Court · (2015) 03 MAD CK 0387
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 11, 11(3), 11(4), 17Transfer of Property Act, 1882 - Section 108
High Courts25 Mar 2015Partly Allowed
Parvathi Devi N. Hemagiri and Others Vs B. Palani and Others
Madras High Court · (2015) ACJ 2821
Motor Vehicles Act, 1988 - Section 166
High Courts25 Mar 2015Dismissed
K. Pattappasamy Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0355
High Courts25 Mar 2015Partly Allowed
E. Parasupillai Vs The District Collector and Others
Madras High Court · (2015) 03 MAD CK 0352