High Courts25 Mar 2015
I. Shakila Vs The District Collector cum Additional Secretary (Revenue) and Others
Madras High Court · (2015) 03 MAD CK 0351
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 138 of 204
High Courts25 Mar 2015Disposed off
R. Kannaiayan Vs The Director, Commissioner of Municipal Administration and Others
Madras High Court · (2015) 03 MAD CK 0350
High Courts25 Mar 2015Dismissed
Gandour India Food Processing Pvt. Ltd. Vs Union of India and Others
Madras High Court · (2015) 4 MLJ 583
Constitution of India, 1950 - Article 226Food Safety And Standards Act, 2006 - Section 25, 27, 3(1)(zd), 3(zd)
High Courts25 Mar 2015
Dream Castle Vs Commissioner of Central Excise
Madras High Court · (2015) 03 MAD CK 0329
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 68, 73 (1), 73(1), 77, 78
High Courts25 Mar 2015Allowed
K. Madhanagopal Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0328
High Courts25 Mar 2015Dismissed
K. Kalidoss Vs The Director, Directorate for Municipal Administration and Others
Madras High Court · (2015) 03 MAD CK 0327
High Courts25 Mar 2015
The Branch Manager, The United India Insurance Company Ltd. Vs V. Veeraselvi and Others
Madras High Court · (2015) 03 MAD CK 0320
Workmens Compensation Act, 1923 - Section 30
High Courts25 Mar 2015Dismissed
The Divisional Engineer, Highways and Rural Works Department and Others Vs Suseela Mary and Others
Madras High Court · (2015) 03 MAD CK 0319
High Courts25 Mar 2015Allowed
K. Muthusamy Vs The Secretary to Government, Revenue Department and Others
Madras High Court · (2015) 03 MAD CK 0294
High Courts25 Mar 2015Allowed
S. Vijayalakshmi Vs R. Chandrasekaran
Madras High Court · (2015) 4 MLJ 178
High Courts25 Mar 2015Dismissed
N. Suresh and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0248
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Dismissed
M.S. Kuppusamy and Others Vs State
Madras High Court · (2015) 03 MAD CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 313(1)(b), 428Evidence Act, 1872 - Section 106Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts25 Mar 2015Allowed
N. Antony and Others Vs State
Madras High Court · (2015) 03 MAD CK 0246
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471, 511Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts25 Mar 2015Dismissed
S. Vaikundarajan and Others Vs The Deputy Inspector General of Police and Others
Madras High Court · (2015) 2 MLJ(Cri) 681
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 438, 482, 483Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 423, 464
High Courts25 Mar 2015Disposed Off
United India Insurance Company Ltd. Vs Lalitha Dhamodharan
Madras High Court · (2017) ACJ 744 : (2015) 1 TNMAC 625
Motor Vehicles Act, 1988 - Section 147(1)
High Courts24 Mar 2015Dismissed
Raja Mahesh Kumar Vs The Secretary to Government Housing and Urban Development Department and Others
Madras High Court · (2015) 03 MAD CK 0611
High Courts24 Mar 2015
The Commissioner of Income Tax Vs Fluidtherm Technology Pvt. Ltd.
Madras High Court · (2015) 03 MAD CK 0591
Constitution of India, 1950 - Article 314Income Tax Act, 1922 - Section 42Income Tax Act, 1961 - Section 143(1), 143(2), 143(3), 195, 40(a)(i)
High Courts24 Mar 2015Dismissed
Canara Bank Vs Banking Ombudsman and Others
Madras High Court · (2015) 4 LW 788 : (2015) 5 MLJ 39
High Courts24 Mar 2015Dismissed
D. Ramesh Vs Commissioner, Usilampatti Municipality and Others
Madras High Court · (2015) 4 MLJ 686
High Courts24 Mar 2015Allowed
Marakka Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0560
Constitution of India, 1950 - Article 21, 22Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)