High Courts24 Mar 2015Dismissed
T.M. Duraisamy and Others Vs The Secretary to Government, The State of Tamilnadu and Others
Madras High Court · (2015) 03 MAD CK 0238
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 140 of 204
High Courts24 Mar 2015Disposed off
V. Ananda Raj and Others Vs The Joint Director of Elementary Education and Others
Madras High Court · (2015) 03 MAD CK 0069
High Courts24 Mar 2015
M. Sivarani and Others Vs The Chief Engineer (Employment), Tamil Nadu Electricity Generation and Generation Corporation and Others
Madras High Court · (2015) 03 MAD CK 0068
High Courts24 Mar 2015Dismissed
Bharathidasan University Backward Class and Most Backward Class Employees Association Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0065
Constitution of India, 1950 - Article 14, 16, 226, 32
High Courts24 Mar 2015Disposed Off
Kabibal Beevi Vs State by The Assistant Commissioner of Police
Madras High Court · (2015) 1 MadWNCri 585
High Courts23 Mar 2015Allowed
G. Kannammal Vs K. Govindaswamy and Others
Madras High Court · (2015) 4 LW 295 : (2015) 6 MLJ 172
Benami Transactions (Prohibition) Act, 1988 - Section 3Registration Act, 1908 - Section 17
High Courts23 Mar 2015Allowed
S. Subabalasundari Vs Tamil Nadu Public Service Commission
Madras High Court · (2015) LabIC 4603 : (2015) 6 MLJ 82
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015Allowed
S. Mari and Others Vs The President Gnayiru First Grade Panchayat Sholavaram and Others
Madras High Court · (2015) 03 MAD CK 0610
Tamil Nadu Panchayats Act, 1994 - Section 131, 131(2)
High Courts23 Mar 2015Disposed off
Sri Vinayaka Agencies Vs The Commercial Tax Officer
Madras High Court · (2015) 03 MAD CK 0602
Constitution of India, 1950 - Article 226Tamil Nadu Value Added Tax Act, 2006 - Section 27(4)
High Courts23 Mar 2015Dismissed
National Insurance Co Ltd. Vs P. Usha and Others
Madras High Court · (2015) 03 MAD CK 0601
Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 30
High Courts23 Mar 2015
Canniappan and Others Vs Baguirday and Others
Madras High Court · (2015) 03 MAD CK 0582
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2Constitution of India, 1950 - Article 254Hindu Succession Act, 1956 - Section 6
High Courts23 Mar 2015Allowed
P. Danapal Vs State
Madras High Court · (2015) 03 MAD CK 0581
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366, 366A, 375, 376
High Courts23 Mar 2015Allowed
P. Nandakumar and Others Vs Lalitha
Madras High Court · (2015) 2 Crimes 657 : (2015) 3 DMC 687 : (2015) 2 LW(Cri) 103
Criminal Procedure Code, 1973 (CrPC) - Section 200Hindu Marriage Act, 1955 - Section 17Penal Code, 1860 (IPC) - Section 120 (B), 494
High Courts23 Mar 2015Allowed
V.R. Viswanathan Vs Chennai Metropolitan Development Authority and Others
Madras High Court · (2015) 03 MAD CK 0559
High Courts23 Mar 2015
Arunkumar Veluchamy Vs Gurumoorthi and Others
Madras High Court · (2015) 3 LW 136
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 41 Rule 5
High Courts23 Mar 2015Dismissed
The Branch Manager, The New India Assurance Company Vs N. Nagapandi and Others
Madras High Court · (2015) 03 MAD CK 0417
Criminal Procedure Code, 1973 (CrPC) - Section 161(3)Workmens Compensation Act, 1923 - Section 3(1)
High Courts23 Mar 2015Dismissed
Proprietor, Alagar Blue Metal (Crusher) Vs V. Palanivel
Madras High Court · (2016) ACJ 147 : (2015) 3 LLJ 125
Workmens Compensation Act, 1923 - Section 2(1)(n), 3, 30
High Courts23 Mar 2015Allowed
J. Saraswathi Vs The Inspector of Panchayat and Others
Madras High Court · (2015) 03 MAD CK 0338
Tamil Nadu Panchayats Act, 1994 - Section 188, 188(3), 203, 206
High Courts23 Mar 2015Disposed off
K. Ganapathy Vs Manicka Swamy Naidu Hr. Sec. School and Others
Madras High Court · (2015) 03 MAD CK 0326
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015
Bhavani Auru Neerattru Pasana Vivasayeegal Sangam Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0325
Constitution of India, 1950 - Article 21