High Courts23 Mar 2015Dismissed
Hukmaram Patel Vs K.C. Sivakaran
Madras High Court · (2015) 03 MAD CK 0292
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 8(5)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 141 of 204
High Courts23 Mar 2015Dismissed
H. Vijayakumar Vs A. Charles Chandrasekar
Madras High Court · (2015) 4 LW 225
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(3)(a)(i), 4
High Courts23 Mar 2015Dismissed
T.K. Chithran and Others Vs C. Samsari and Others
Madras High Court · (2015) 3 CTC 485
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11, 47Constitution of India, 1950 - Article 226, 227
High Courts23 Mar 2015Allowed
Chinnaponnu Vs State of Tamilnadu and Others
Madras High Court · (2015) 03 MAD CK 0243
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts23 Mar 2015Dismissed
S. Karthiyayini Vs Hindustan Petroleum Corporation Limited and Others
Madras High Court · (2015) 03 MAD CK 0231
High Courts23 Mar 2015Partly Allowed
T. Sampath Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0230
High Courts23 Mar 2015Allowed
A. Johnson and Others Vs The Corporation of Chennai and Others
Madras High Court · (2015) 03 MAD CK 0229
High Courts23 Mar 2015Allowed
K. Balabadmarani Vs The District Collector cum Additional Secretary (Revenue) Kamaraj Salai and Others
Madras High Court · (2015) 03 MAD CK 0228
High Courts23 Mar 2015Allowed
A. Clinton Jude Vs The Medical Council of India and Others
Madras High Court · (2015) 03 MAD CK 0227
High Courts23 Mar 2015Dismissed
D.K. Ganesan Vs Arumugham
Madras High Court · (2015) 03 MAD CK 0226
Specific Relief Act, 1963 - Section 16(c)
High Courts23 Mar 2015Allowed
U. Muthulakshmi Vs The Principal Secretary to Government and Others
Madras High Court · (2015) 03 MAD CK 0211
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 302, 307
High Courts23 Mar 2015Allowed
Muthu Irulayi Vs The Secretary to Government, Government of Tamil Nadu, Home, Prohibition and Excise IX Department and Others
Madras High Court · (2015) 03 MAD CK 0210
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 147, 148, 302, 341, 392
High Courts23 Mar 2015Allowed
Alexpandian Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 03 MAD CK 0209
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 147, 148, 302, 341, 392
High Courts23 Mar 2015
Sadasivam Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0208
Constitution of India, 1950 - Article 22(5), 226Tamil Nadu Prohibition Act, 1937 - Section 4(1)(aaa), 4(1)(i)
High Courts23 Mar 2015Dismissed
G.R. Nathan Vs P.S. Jagadeesa Iyengar and Others
Madras High Court · (2015) 2 CTC 420
High Courts23 Mar 2015Dismissed
Pranay Choudhry Vs Jayalakshmi and Others
Madras High Court · (2015) 3 LW 157
Civil Procedure Code, 1908 (CPC) - Section 10, 120
High Courts23 Mar 2015Allowed
Vinoraj Vs Udhayakumar and Others
Madras High Court · (2015) 2 CTC 531 : (2015) 3 LW 133 : (2015) 5 MLJ 84
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4(A), Order 22 Rule 4A, Order 22 Rule 5Limitation Act, 1963 - Section 5
High Courts23 Mar 2015Dismissed
M. Kesavan Vs A. Jayaraman
Madras High Court · (2015) 5 LW 60
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 3
High Courts23 Mar 2015Dismissed
Pranay Choudhry Vs Jayalakshmi
Madras High Court · (2015) 1 MadWN(Civil) 736