Central Excises and Salt Act, 1944 - Section 11A, 11-A, 11-A(1), 35GFinance Act, 1994 - Section 65, 65(105)(zk), 65(14), 65(15), 65(16)Prasar Bharati (Broadcasting Corporation of India) Act, 1990 - Section 2

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High Courts19 Mar 2015Dismissed

Tamil Nadu State Transport Corporation (Coimbatore) Ltd. Vs Mohammed Areef and Others

Madras High Court · (2015) 2 ACC 385

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High Courts19 Mar 2015Dismissed

Manonmani Vs K. Palanivelu and Others

Madras High Court · (2015) 03 MAD CK 0459

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High Courts19 Mar 2015Dismissed

Thiagarajan Vs State

Madras High Court · (2015) 03 MAD CK 0415

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Income Tax Act, 1961 - Section 148Penal Code, 1860 (IPC) - Section 120(b)

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High Courts19 Mar 2015Allowed

Shakunthala Vs The State and Others

Madras High Court · (2015) 03 MAD CK 0410

Constitution of India, 1950 - Article 21, 22, 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)

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High Courts19 Mar 2015

The Commissioner of Central Excise Vs Britannia Industries Ltd. and Others

Madras High Court · (2015) 52 GST 1111

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High Courts19 Mar 2015

Senthil Vs State

Madras High Court · (2015) 03 MAD CK 0385

Criminal Procedure Code, 1973 (CrPC) - Section 106, 117, 360, 437, 437(1)(2)(5)Penal Code, 1860 (IPC) - Section 380, 454

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High Courts19 Mar 2015Dismissed

Renuga and Others Vs K.G. Chandran and Others

Madras High Court · (2015) 3 CTC 129 : (2015) 2 LW 605

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 99

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High Courts19 Mar 2015Allowed

G. Anandhi Vs The Secretary to Government and Others

Madras High Court · (2015) 03 MAD CK 0296

Constitution of India, 1950 - Article 21, 22, 22(5)

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High Courts19 Mar 2015Allowed

P.R. Thirupathy and Others Vs The Commissioner, Hindu Religious and Charitable Endowment and Others

Madras High Court · (2015) 4 CTC 755 : (2015) 3 LW 106 : (2015) WritLR 479

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 45, 45(1), 46, 47, 49

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High Courts19 Mar 2015Dismissed

Amrut Distilleries Limited Vs The Authorized Officer, Chennai Seaport and Airport, Food Safety and Standards Authority of India and Others

Madras High Court · (2015) 2 CTC 521 : (2015) 3 MLJ 18 : (2015) 3 RCR(Criminal) 613 : (2015) WritLR 430

Food Safety And Standards Act, 2006 - Section 23

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High Courts19 Mar 2015Allowed

V. Sundararaj and Others Vs The Special Commissioner and Commissioner, Land Reforms and Others

Madras High Court · (2015) 03 MAD CK 0260

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High Courts19 Mar 2015

Hindu Religious and Charitable Endowments Board and Others Vs Athitia Gnaanam

Madras High Court · (2015) LabIC 2271

Constitution of India, 1950 - Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 116(2)(XXIII), 116(2)(XXV), 13A, 21, 45(3)

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