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Madras High Court judgments, 2015

4,078 judgments · page 145 of 204

High Courts18 Mar 2015Allowed

Pothiyappan Vs K. Selvam

Madras High Court · (2015) 1 LW(Cri) 608

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
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High Courts18 Mar 2015Disposed off

S. Karthigeyan Vs State

Madras High Court · (2015) 03 MAD CK 0197

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 147, 148, 307, 323
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High Courts18 Mar 2015

Chithira Vs State

Madras High Court · (2015) 03 MAD CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 207, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), 42(2), 50, 57, 8(c)
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High Courts17 Mar 2015Allowed

Karnan Vs The State

Madras High Court · (2015) 03 MAD CK 0626

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 323Tamil Nadu Public Property (Prevention of Damages and Loss) Act, 1992 - Section 3, 3(1), 3(5), 4
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High Courts17 Mar 2015Dismissed

P. Shyamala Vs Ravi

Madras High Court · (2015) 3 CTC 259

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(2), Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2)Transfer of Property Act, 1882 - Section 52
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