High Courts17 Mar 2015Allowed
Eswaran Vs The Secretary to Government and Others
Madras High Court · (2015) 03 MAD CK 0180
Constitution of India, 1950 - Article 22(5), 226Penal Code, 1860 (IPC) - Section 109, 120(b), 147, 148, 294(b)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 147 of 204
High Courts17 Mar 2015Disposed Off
Sivakumar Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 4 LW 867 : (2015) WritLR 879
High Courts17 Mar 2015Allowed
Kaliyammal Vs Secretary to Government
Madras High Court · (2015) 1 MadWNCri 565
High Courts17 Mar 2015Disposed Off
Muthusamy Vs A. Maruchamy
Madras High Court · (2016) 3 MadWN(Civil) 487
High Courts16 Mar 2015Dismissed
J. Shanthakumari and Others Vs The Registrar, The Debts Recovery Tribunal and Others
Madras High Court · (2015) 03 MAD CK 0524
Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(4)
High Courts16 Mar 2015
R.S. Vaiyapuri Vs The Superintendent of Police and Others
Madras High Court · (2015) 03 MAD CK 0413
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498-A
High Courts16 Mar 2015Dismissed
P.L. Padikasu Vs The District Collector
Madras High Court · (2015) 03 MAD CK 0409
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 18-A, 21(5)
High Courts16 Mar 2015Allowed
I. Hassain Beig and Others Vs The Director General of Employment and Training Ministry of Labour and Others
Madras High Court · (2015) 03 MAD CK 0403
High Courts16 Mar 2015
G. Thirumurugan Vs State
Madras High Court · (2015) 03 MAD CK 0212
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 151, 154, 157, 166, 173Dowry Prohibition Act, 1961 - Section 4
High Courts16 Mar 2015Dismissed
State Vs G. Namasivayam and Others
Madras High Court · (2015) 03 MAD CK 0204
Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts16 Mar 2015Dismissed
Perumal Vs State
Madras High Court · (2015) 03 MAD CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 450
High Courts16 Mar 2015Dismissed
Diwangani Vs Saharvan Beevi and Others
Madras High Court · (2015) 03 MAD CK 0179
High Courts16 Mar 2015Dismissed
R. Lakshmanan and Others Vs The Deputy Superintendent of Police and Others
Madras High Court · (2015) 03 MAD CK 0175
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts16 Mar 2015Dismissed
Jeelani Begum and Others Vs Subbanna Gounder and Others
Madras High Court · (2015) 03 MAD CK 0172
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts16 Mar 2015Allowed
Alagarsamy and Others Vs Andianandam and Others
Madras High Court · (2015) 4 MLJ 601
High Courts16 Mar 2015Dismissed
N. Ramasamy Vs Bharat Heavy Electricals Ltd.
Madras High Court · (2015) 4 CTC 328 : (2015) 146 FLR 881 : (2015) 3 LLN 494 : (2015) 3 LW 129 : (2015) 4 MLJ 591
Industrial Disputes Act, 1947 - Section 2 A, 25 (k), 7
High Courts16 Mar 2015Disposed off
Dhandapani Vs The District Collector and Ors
Madras High Court · (2015) 03 MAD CK 0067
Medical Termination of Pregnancy Act, 1971 - Section 3Penal Code, 1860 (IPC) - Section 450, 506(ii)Protection of Children from Sexual Offences Act, 2012 - Section 3, 3 (2)(b), 3(2), 3(2)(a), 3(2)(b)
High Courts13 Mar 2015Dismissed
Union of India and Others Vs V.V. Krishna Kumar and Others
Madras High Court · (2015) 03 MAD CK 0612
Constitution of India, 1950 - Article 300A, 309Penal Code, 1860 (IPC) - Section 498A
High Courts13 Mar 2015Dismissed
Bharat Sanchar Nigam Limited Vs Union of India and Others
Madras High Court · (2015) 146 FLR 33 : (2015) 4 LLN 524 : (2015) LLR 893
High Courts13 Mar 2015Allowed
Chandrika Krishnan Vs State and Others
Madras High Court · (2015) 2 MLJ(Cri) 645
Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 302