High Courts13 Mar 2015
Lila Polymers Private Limited Vs Commissioner of Customs (Imports)
Madras High Court · (2015) 320 ELT 709
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 148 of 204
High Courts13 Mar 2015Allowed
C.R.L. Narasimhan Vs State Bank of India and Others
Madras High Court · (2015) 4 LLN 160
Penal Code, 1860 (IPC) - Section 120-B, 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2)
High Courts13 Mar 2015Allowed
Krishnan Anbu and Others Vs Inspector of Police, SPE: CBI: ACB: Chennai
Madras High Court · (2015) 03 MAD CK 0487
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 120(b), 120-BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts13 Mar 2015
Balu Vs Radhakrishnan and Others
Madras High Court · (2015) 03 MAD CK 0482
Transfer of Property Act, 1882 - Section 106, 107
High Courts13 Mar 2015
Airports Authority of India Chennai International Airport Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0451
Tamil Nadu Value Added Tax Act, 2006 - Section 3(2)
High Courts13 Mar 2015
Novel Digital Electronics Vs The Commissioner Customs (Imports) and Others
Madras High Court · (2015) 321 ELT 29 : (2015) 52 GST 552
Customs Act, 1962 - Section 111 (d), 112, 125Foreign Trade (Development and Regulation) Act, 1992 - Section 3 (3)
High Courts13 Mar 2015Dismissed
S. Pragasam Vs The Superintendent of Police and Others
Madras High Court · (2015) 03 MAD CK 0439
High Courts13 Mar 2015
Vijayalakshmi and Others Vs Ochammal
Madras High Court · (2015) 2 CTC 535
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts13 Mar 2015Allowed
Azhagunathan Vs State
Madras High Court · (2015) 03 MAD CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 379, 394
High Courts13 Mar 2015Dismissed
Ravichandran Vs Manjula
Madras High Court · (2015) 03 MAD CK 0202
Protection of Women From Domestic Violence Act, 2005 - Section 12, 20, 3(a)
High Courts13 Mar 2015
V.V.V. and Sons Edible Oils Limited Vs The Commercial Tax Officer
Madras High Court · (2015) 03 MAD CK 0174
Tamil Nadu Value Added Tax Act, 2006 - Section 19, 19(1), 22(2)
High Courts13 Mar 2015Dismissed
Adhi Penthecosthe Sathiya Sabhai Vs V.T. Alexander
Madras High Court · (2015) 03 MAD CK 0061
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts13 Mar 2015Dismissed
C. Cynthia Mabel Vs The Tamil Nadu Public Service Commission and Others
Madras High Court · (2015) LabIC 2910
High Courts13 Mar 2015Disposed Off
Edvin Merwin Hurtis Vs The Regional Passport Officer
Madras High Court · (2015) 2 MadWNCri 157
High Courts12 Mar 2015Partly Allowed
K. Rajalakshmi Vs A. Karthik
Madras High Court · (2015) 03 MAD CK 0619
High Courts12 Mar 2015Allowed
Krishnan Menon Vs State
Madras High Court · (2015) 3 CCR 26
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b)Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2), 7
High Courts12 Mar 2015
Commissioner of Central Excise Vs Sundaram Dynacast Ltd.
Madras High Court · (2015) 321 ELT 99
Central Excises and Salt Act, 1944 - Section 11A(1), 11AC, 35G, 4(1)(a), 4(1)(b)
High Courts12 Mar 2015Dismissed
State Vs Sri Balaji Vidyapeeth Deemed University and Others
Madras High Court · (2015) 03 MAD CK 0512
Criminal Procedure Code, 1973 (CrPC) - Section 227, 239Indian Medical Council Act, 1956 - Section 19, 30, 33Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts12 Mar 2015Allowed
E. Sundarraj Vs E. Mahalingam
Madras High Court · (2015) 03 MAD CK 0504
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts12 Mar 2015
Mahesh Kumar, V.K. Vs The Appellate Assistant Commissioner Commercial Taxes Department Government of Puducherry
Madras High Court · (2015) 03 MAD CK 0450
Tamil Nadu General Sales Tax Act, 1959 - Section 31, 36