High Courts12 Mar 2015
Goyal Ispat Ltd. Vs CESTAT
Madras High Court · (2015) 324 ELT 392
Central Excises and Salt Act, 1944 - Section 11AC, 14, 35G
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 150 of 204
High Courts12 Mar 2015
Commissioner of C. Ex. Vs Castrol India Ltd.
Madras High Court · (2015) 323 ELT 726
Central Excises and Salt Act, 1944 - Section 4
High Courts12 Mar 2015Allowed
M. Esakki Vs Secretary to the Government
Madras High Court · (2015) 1 MadWNCri 568
High Courts11 Mar 2015Allowed
R. Palani Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0625
High Courts11 Mar 2015Dismissed
K. Arul Vs Tmt. Vijayalakshmi
Madras High Court · (2015) 03 MAD CK 0595
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 468(1), 469(1a), 482Information Technology Act, 2000 - Section 2
High Courts11 Mar 2015Dismissed
Periasamy Vs Jayaraj
Madras High Court · (2015) 146 FLR 36
Workmens Compensation Act, 1923 - Section 30
High Courts11 Mar 2015
A. Elangovan and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0569
High Courts11 Mar 2015Allowed
Thangammal Vs K. Kumarasamy and Others
Madras High Court · (2015) 3 CTC 689 : (2015) 3 LW 121
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts11 Mar 2015Dismissed
Jeetendra Chopra Vs T.S. Sundaresa Davey and Others
Madras High Court · (2015) 03 MAD CK 0503
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 8, 8(5)
High Courts11 Mar 2015
State of Tamil Nadu Vs Tvl. Bayer Material Science Private Ltd.
Madras High Court · (2015) 03 MAD CK 0498
Central Sales Tax Act, 1956 - Section 5(3)Constitution of India, 1950 - Article 286Tamil Nadu General Sales Tax Act, 1959 - Section 2(n), 3, 3(3), 3(4)
High Courts11 Mar 2015
Rajesh Kumar Goel Vs Mamta
Madras High Court · (2015) 03 MAD CK 0497
Civil Procedure Code, 1908 (CPC) - Order 35 Rule 5, Order 35 Rule 5(1), Order 35 Rule 5(3), Order 37 Rule 37, Order 38 Rule 5
High Courts11 Mar 2015Dismissed
S. Murugan and Others Vs The Chairman, Sathyamangalam Municipality and Others
Madras High Court · (2015) 03 MAD CK 0449
Constitution of India, 1950 - Article 226
High Courts11 Mar 2015
Vyline Glass Works Limited Vs The Assistant Commissioner of Wealth Tax
Madras High Court · (2015) 281 CTR 317
Constitution of India, 1950 - Article 136, 226, 227Income Tax Act, 1961 - Section 143(3), 154, 253, 254, 254(1)Wealth Tax Act, 1957 - Section 14(1), 16(3), 17, 2(ea), 24
High Courts11 Mar 2015Allowed
R. Dhakshinamurthy Vs The Desk Officer (Vigilance Petition) and Others
Madras High Court · (2015) 03 MAD CK 0438
Constitution of India, 1950 - Article 309
High Courts11 Mar 2015Partly Allowed
Hairoonthai Public School Vs The District Collector-cum-Magistrate and Others
Madras High Court · (2015) 03 MAD CK 0429
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 35Transfer of Property Act, 1882 - Section 65-A
High Courts11 Mar 2015
State of Tamil Nadu Vs Tvl. Medi Herbs
Madras High Court · (2015) 03 MAD CK 0428
Tamil Nadu General Sales Tax Act, 1959 - Section 36, 36(8), 38
High Courts11 Mar 2015
Commissioner of Income Tax Vs Light Alloy Products Ltd.
Madras High Court · (2015) 373 ITR 322
Income Tax Act, 1961 - Section 80HH, 80-I, 80-IA, 80-IA(13), 80-IB
High Courts11 Mar 2015
Commissioner of Income Tax Vs Stads Ltd.
Madras High Court · (2015) 373 ITR 313
Income Tax Act, 1961 - Section 144, 148, 28(iv), 47(iv)
High Courts11 Mar 2015Dismissed
R. Muralidharan Vs The Secretary Ministry of Law and Justice
Madras High Court · (2015) 2 LW 481
Biological Diversity Act, 2002 - Section 19(1), 19(2), 20, 40, 55(1)Constitution of India, 1950 - Article 14, 21National Green Tribunal Act, 2010 - Section 14(1)
High Courts11 Mar 2015Dismissed
Sunitha Sankara Menon and Others Vs B. Mythili and Others
Madras High Court · (2015) 3 CTC 510
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151