High Courts12 Mar 2015Allowed
M. Adithya Cholan and Others Vs The Union of India and Others
Madras High Court · (2015) 03 MAD CK 0446
Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(3)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 149 of 204
High Courts12 Mar 2015Dismissed
Pasarai Balu and Others Vs Karuppan and Others
Madras High Court · (2015) 03 MAD CK 0445
Criminal Procedure Code, 1973 (CrPC) - Section 107, 145, 145(1), 145(4), 6(a)
High Courts12 Mar 2015Allowed
J.S. Ambrose Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0419
High Courts12 Mar 2015Allowed
Vijayalakshmi Vs Sadagopan and Others
Madras High Court · (2015) 2 LW 253
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Allowed
Sadasivam Vs Kasilingam and Others
Madras High Court · (2015) 2 LW 478
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 43 Rule 1(r), Order 43 Rule 43, 104, 108Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Dismissed
G. Venkatesan Vs Balu
Madras High Court · (2015) 2 LW 460
Constitution of India, 1950 - Article 227
High Courts12 Mar 2015
Tamil Nadu State Transport Corporation (Salem) Limited Vs The Presiding Officer Labour Court and Others
Madras High Court · (2015) 03 MAD CK 0217
High Courts12 Mar 2015
N. Selvam and Others Vs The Secretary to the Government, The Government of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0216
High Courts12 Mar 2015Allowed
Avanthi Leather Ltd. Vs Impress Cutting Dies Pvt. Ltd.
Madras High Court · (2015) 2 LW 854
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 16, 17, 22, 22(1)
High Courts12 Mar 2015Dismissed
Saraswathi Vs P.S. Swarnalatha
Madras High Court · (2015) 03 MAD CK 0206
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 39 Rule 1Specific Relief Act, 1963 - Section 16, 38
High Courts12 Mar 2015Allowed
A. Rosalind Santhi and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0201
High Courts12 Mar 2015Allowed
K. Sivakumar Vs The Director General of Employment and Training Ministry of Labour and Others
Madras High Court · (2015) 03 MAD CK 0200
High Courts12 Mar 2015Allowed
Devi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 03 MAD CK 0199
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 323, 336, 341, 392, 397Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts12 Mar 2015
Commissioner of Central Excise Vs Lakshmi Machine Works Ltd. and Others
Madras High Court · (2015) 321 ELT 577
High Courts12 Mar 2015Dismissed
M. Meena and Others Vs The District Collector, Karur District and Others
Madras High Court · (2015) 03 MAD CK 0181
Constitution of India, 1950 - Article 14, 226
High Courts12 Mar 2015Dismissed
Management, Tamil Nadu State Transport Corporation Limited and Others Vs S. Vellimuthu and Others
Madras High Court · (2015) 147 FLR 840 : (2016) LLR 290
High Courts12 Mar 2015Partly Allowed
Emarajan Vs State
Madras High Court · (2015) 03 MAD CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Penal Code, 1860 (IPC) - Section 366(A), 366A, 375, 376, 415
High Courts12 Mar 2015Dismissed
Special Tahsildar (LA) Vs Ganesan
Madras High Court · (2015) 03 MAD CK 0078
Land Acquisition Act, 1894 - Section 18, 23(1), 4(1)
High Courts12 Mar 2015Allowed
R. Krishnaperumal and Others Vs The District Collector/Chairman, District Rural Development Agency and Others
Madras High Court · (2015) 03 MAD CK 0055
High Courts12 Mar 2015Allowed
Community Action for Rural Development (CARD) Vs The Secretary, Ministry of Women and Child Development and Others
Madras High Court · (2015) 3 LW 90 : (2015) WritLR 437
Constitution of India, 1950 - Article 226, 226(2), 32Income Tax Act, 1961 - Section 12-A, 80-G