High Courts17 Mar 2015
P. Vellingiri Gounder and Others Vs Kannammal and Others
Madras High Court · (2015) 03 MAD CK 0453
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 146 of 204
High Courts17 Mar 2015
Sadasivan Vs State
Madras High Court · (2015) 03 MAD CK 0414
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Penal Code, 1860 (IPC) - Section 302, 304(1), 304(I), 304(II)
High Courts17 Mar 2015
Autolec Industries Ltd. Vs The Joint Commissioner of Income Tax
Madras High Court · (2015) 03 MAD CK 0395
High Courts17 Mar 2015
New Consolidated Construction Co. Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 03 MAD CK 0393
Central Sales Tax Act, 1956 - Section 9, 9 (2)Tamil Nadu Value Added Tax Act, 2006 - Section 27, 27 (3), 5
High Courts17 Mar 2015
The Commissioner of Income Tax Vs Atlas Export Enterprise
Madras High Court · (2015) 03 MAD CK 0392
Income Tax Act, 1961 - Section 32(1)(iia)
High Courts17 Mar 2015
Integrated Finance Co. Ltd. Vs Joint Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 517
Income Tax Act, 1961 - Section 145
High Courts17 Mar 2015
Autolec Industries Ltd. Vs Joint Commissioner of Income Tax
Madras High Court · (2015) 373 ITR 501
High Courts17 Mar 2015Allowed
T. Sundaramurthy Vs The Secretary to Government, Commercial Taxes and Registration Department
Madras High Court · (2015) 2 CTC 581 : (2015) 2 LLN 230
High Courts17 Mar 2015Allowed
Kotak Mahindra Bank Ltd. Vs Kothari Industrial Corporation Ltd.
Madras High Court · (2015) 4 BC 78 : (2015) 3 CTC 428 : (2015) 2 LW 156
Registration Act, 1908 - Section 28
High Courts17 Mar 2015Allowed
Shanthi and Others Vs M. Masanam
Madras High Court · (2015) 3 CTC 316 : (2015) 2 LW 555 : (2015) 4 MLJ 268 : (2015) 4 RCR(Civil) 75
Benami Transactions (Prohibition) Act, 1988 - Section 3, 3(1), 3(2), 3(2)(a), 3(3)Hindu Marriage Act, 1955 - Section 30(1)(i)
High Courts17 Mar 2015Allowed
Muthusamy and Others Vs A. Maruchamy and Others
Madras High Court · (2015) 03 MAD CK 0289
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2Hindu Succession Act, 1956 - Section 14
High Courts17 Mar 2015Dismissed
P.V. Subramanian and Others Vs Secretary to Government, State of Tamil Nadu, Municipal Administration and Water Supply Department and Others
Madras High Court · (2015) 4 MLJ 164
High Courts17 Mar 2015Dismissed
Bharat Balar and Others Vs Rajendra Distributors and Others
Madras High Court · AIR 2015 Mad 202 : (2015) 3 CTC 399 : (2015) 3 LW 292
Designs Act, 2000 - Section 19, 19(1)(a), 2, 22, 22(1)Patents Act, 1970 - Section 13, 13(4)
High Courts17 Mar 2015Dismissed
Saheli Export Private Limited and Others Vs Ministry of New and Renewable Energy and Others
Madras High Court · (2015) 3 CTC 372
Constitution of India, 1950 - Article 14, 15, 16, 226Electricity Act, 2003 - Section 64, 83
High Courts17 Mar 2015Allowed
Sasikala Vs The District Collector and Others
Madras High Court · (2015) 03 MAD CK 0213
High Courts17 Mar 2015Disposed off
Rambal Limited Vs The Deputy Commissioner of Labour II and Others
Madras High Court · (2015) 2 CTC 630 : (2015) 146 FLR 344 : (2015) 2 LLJ 353 : (2015) 2 LLN 174 : (2015) WritLR 354
Constitution of India, 1950 - Article 23Industrial Disputes Act, 1947 - Section 12(3), 33(c)(2)Minimum Wages Act, 1948 - Section 20, 20(2), 25, 3(1) (b), 5(2)
High Courts17 Mar 2015Dismissed
S.G.P. Raj Vs State
Madras High Court · (2015) 03 MAD CK 0196
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 406, 420
High Courts17 Mar 2015
M.S. Sheela Evanjalin and Others Vs Municipal Commissioner and Others
Madras High Court · (2015) 4 LLN 157 : (2015) 3 LW 104 : (2015) WritLR 477
High Courts17 Mar 2015Dismissed
G.K. Parthasarathy Vs Santhi and Others
Madras High Court · (2015) 03 MAD CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b)Penal Code, 1860 (IPC) - Section 304-B, 306, 309, 323, 34