High Courts19 Mar 2015
Commissioner of Wealth Tax Vs T.V. Sundaram Iyengar and Sons Ltd.
Madras High Court · (2015) 03 MAD CK 0258
Wealth Tax Act, 1957 - Section 27A
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 144 of 204
High Courts19 Mar 2015Allowed
Mahalakshmi and Others Vs State and Others
Madras High Court · (2015) 03 MAD CK 0257
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 406, 420, 506(i)
High Courts19 Mar 2015Allowed
P. Vanamamalai and Others Vs The District Revenue Officer and Others
Madras High Court · (2015) 03 MAD CK 0187
Constitution of India, 1950 - Article 226
High Courts19 Mar 2015Disposed Off
Angamuthulingammal Vs Mohankumar
Madras High Court · (2015) 2 MadWN(Civil) 261
High Courts19 Mar 2015Disposed Off
National Insurance Company Ltd. Vs J. Thilaga Jackson
Madras High Court · (2016) 1 TNMAC 117
High Courts18 Mar 2015
State of Tamil Nadu Vs Orient Litho Press
Madras High Court · (2015) 82 VST 553
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)
High Courts18 Mar 2015Allowed
K.S. Suresh Vs The District Collector, Vellore District and Others
Madras High Court · (2015) 3 CTC 668
High Courts18 Mar 2015Dismissed
G. Venkateswaran Vs Prabhavathy
Madras High Court · (2015) 03 MAD CK 0627
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151Hindu Marriage Act, 1955 - Section 13 (iii), 13(1)(a)
High Courts18 Mar 2015
Paridhan Exports Vs Assistant Commissioner of Income Tax
Madras High Court · (2015) 232 TAXMAN 586
Income Tax Act, 1961 - Section 143(1), 148, 80HHC
High Courts18 Mar 2015Dismissed
Maheswari and Others Vs M. Gopal and Others
Madras High Court · (2015) 03 MAD CK 0596
High Courts18 Mar 2015Allowed
M. Ramalingam Vs The District Collector cum Additional Secretary (Revenue) and Others
Madras High Court · (2015) 03 MAD CK 0568
High Courts18 Mar 2015
State of Tamil Nadu Vs Tvl. Kiran Wire Netting Company
Madras High Court · (2015) 03 MAD CK 0558
Tamil Nadu General Sales Tax Act, 1959 - Section 2(r)
High Courts18 Mar 2015
Balasubramaniam Vs Minor Kanishka
Madras High Court · (2015) 3 CCR 238 : (2015) 2 DMC 591
Constitution of India, 1950 - Article 21A
High Courts18 Mar 2015
Southern Sizing Mills Vs The Deputy Commissioner of Income Tax, Circle I
Madras High Court · (2015) 235 TAXMAN 254
Income Tax Act, 1961 - Section 143(1), 143(2), 260A
High Courts18 Mar 2015Allowed
Krishnakumari and Others Vs Ponnusamy
Madras High Court · (2015) 2 LW 870
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(4), Order 23 Rule 23Transfer of Property Act, 1882 - Section 126, 44, 52
High Courts18 Mar 2015
State of Tamil Nadu Vs Tvl. Masilamani Mudaliar and Co.
Madras High Court · (2015) 03 MAD CK 0397
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)
High Courts18 Mar 2015Allowed
Rathna Vs The Secretary to Government Department of Co-operation, Food and Consumer Protection and Others
Madras High Court · (2015) 03 MAD CK 0396
Constitution of India, 1950 - Article 21, 22, 22(5)Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980 - Section 3(1), 3(2)(b)
High Courts18 Mar 2015
The Deputy Commissioner (CT) Vs Tvl. Nathan and Company
Madras High Court · (2015) 03 MAD CK 0394
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)